High Courts17 Dec 1912Dismissed
Jusab Tharia Vs G.S. Morrison
Bombay High Court · (1913) 15 BOMLR 249
COURT ARCHIVE
Bombay High Court judgments, 1912
251 judgments · page 1 of 13
High Courts13 Dec 1912Dismissed
Emperor Vs Subbappa Channappa
Bombay High Court · (1913) 15 BOMLR 303 : 19 Ind. Cas. 331
Penal Code, 1860 (IPC) — Section 300, 302
High Courts13 Dec 1912Dismissed
In Re: Nilkanth Ramchandra Kulkarni
Bombay High Court · (1913) 15 BOMLR 175 : 19 Ind. Cas. 333
Civil Procedure Code, 1908 (CPC) — Section 87Penal Code, 1860 (IPC) — Section 409
High Courts13 Dec 1912Dismissed
Narayan Anandram Marwadi Vs Gowbai Dhondibu Jagtap
Bombay High Court · (1913) 15 BOMLR 278 : 19 Ind. Cas. 591
Dekkhan Agriculturists Relief Act, 1879 — Section 22Evidence Act, 1872 — Section 102
High Courts13 Dec 1912Dismissed
Srimat Prathivadi Bhayankaram Govinda Charyulu Vs Sri Rajah Rangayya Appa Rao Bahadur
Bombay High Court · (1913) 15 BOMLR 463
High Courts12 Dec 1912
Jayantilal Ramdas Vs Nagnath Shambhuappa Kathley
Bombay High Court · (1913) 15 BOMLR 126 : 19 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10
High Courts11 Dec 1912
Emperor Vs Jaffur Mahomed
Bombay High Court · (1913) 15 BOMLR 106 : 19 Ind. Cas. 204
Bombay Prevention of Gambling Act, 1887 — Section 5, 6
High Courts10 Dec 1912Dismissed
The Secretary of State for India Vs J. Moment
Bombay High Court · (1913) 15 BOMLR 27
Councils Act, 1861 — Section 22Government of India Act, 1858 — Section 65
High Courts10 Dec 1912Dismissed
Pandit Suraj Narain Vs Pandit Ikbal Narain
Bombay High Court · (1913) 15 BOMLR 456
High Courts05 Dec 1912
Emperor Vs Vishnu Krishna Puranik
Bombay High Court · (1913) 15 BOMLR 307 : 19 Ind. Cas. 504
Penal Code, 1860 (IPC) — Section 292
High Courts05 Dec 1912Allowed
Emperor Vs Gulam Ahmed Ali Saheb
Bombay High Court · (1913) 15 BOMLR 104
Penal Code, 1860 (IPC) — Section 193
High Courts05 Dec 1912
Emperor Vs Rama Sudama Mahar
Bombay High Court · (1913) 15 BOMLR 306 : 19 Ind. Cas. 512
High Courts05 Dec 1912Dismissed
Dharani Kanta Lahiri Chowdhuri Vs Gabar Ali Khan
Bombay High Court · (1913) 15 BOMLR 445
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts05 Dec 1912Dismissed
Lallu Sahi Vs Mahant Rajbans Bharthi
Bombay High Court · (1913) 15 BOMLR 452
Transfer of Property Act, 1882 — Section 88
High Courts05 Dec 1912Allowed
Emperor Vs Rama Lala
Bombay High Court · (1912) 15 BOMLR 103 : 19 Ind. Cas. 177
Penal Code, 1860 (IPC) — Section 339
High Courts04 Dec 1912
Emperor Vs Ebrahimji Mulla Jeevanji
Bombay High Court · (1913) 15 BOMLR 297 : 19 Ind. Cas. 328
High Courts04 Dec 1912
In Re: Subrati Jan Mahomed
Bombay High Court · (1913) 15 BOMLR 748 : 20 Ind. Cas. 859
English Bankruptcy Act, 1883 — Section 35(1)Presidency Towns Insolvency Act, 1909 — Section 15(2)
High Courts29 Nov 1912Allowed
Saiyid Abdullah Khan Vs Saiyid Basharat Husain
Bombay High Court · (1913) 15 BOMLR 432
Transfer of Property Act, 1882 — Section 65(a)
High Courts28 Nov 1912Allowed
Emperor Vs Kuberappa Dharmappa Chiwati
Bombay High Court · (1913) 15 BOMLR 288 : 19 Ind. Cas. 321
Penal Code, 1860 (IPC) — Section 302
High Courts28 Nov 1912
Emperor Vs Chennappa Basappa
Bombay High Court · (1913) 15 BOMLR 101 : 19 Ind. Cas. 167