High Courts18 Dec 1923
Raghunath Prasad Vs Sarju Prasad
Bombay High Court · (1924) 26 BOMLR 595
Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 111
COURT ARCHIVE
Bombay High Court judgments, 1923
214 judgments · page 1 of 11
High Courts17 Dec 1923
Government of Bombay Vs Ismail Ahmed Hafiz Moosa
Bombay High Court · AIR 1924 Bom 362 : (1924) 26 BOMLR 227
High Courts14 Dec 1923Allowed
Macmillan and Company Ltd. Vs K. and J. Cooper
Bombay High Court · (1924) 26 BOMLR 292
Copyright Act, 1911 — Section 31
High Courts13 Dec 1923Dismissed
Mahomed Valli Asmal Vs Valli Asmal
Bombay High Court · AIR 1924 Bom 324 : (1924) 26 BOMLR 171 : 79 Ind. Cas. 723
Civil Procedure Code, 1908 (CPC) — Section 104(1)(f)
High Courts10 Dec 1923Dismissed
Ganpat Chandrabhan Vs Tulsi Ramchandra
Bombay High Court · AIR 1924 Bom 219 : (1924) 26 BOMLR 118
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11
High Courts10 Dec 1923Allowed
Ramlal Hargopal Vs Kishanchand
Bombay High Court · (1924) 26 BOMLR 586
Civil Procedure Code, 1908 (CPC) — Section 100, 109
High Courts07 Dec 1923
Keshav Vithal Oltikar Vs Hari Ramkrishna Oltikar
Bombay High Court · AIR 1924 Bom 318 : (1924) 26 BOMLR 218
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts06 Dec 1923Dismissed
Ramkrishna Martoba Kasbekar Vs Anusuyabai Narayan Shirali
Bombay High Court · AIR 1924 Bom 300 : (1924) 26 BOMLR 173
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 43
High Courts06 Dec 1923Allowed
Rudrappa Sanvirappa Mensinkai Vs Chanbasappa Mallappa Bhusad
Bombay High Court · AIR 1924 Bom 305 : (1924) 26 BOMLR 153
Dekkhan Agriculturists Relief Act, 1879 — Section 15B
High Courts06 Dec 1923
Kalianmal Tillockchand Vs Dharamseyjetha and Co.
Bombay High Court · 80 Ind. Cas. 253
High Courts06 Dec 1923
Kalianmal Tillockchand Vs Dharamsey Jetha and Co.
Bombay High Court · AIR 1924 Bom 330 : (1924) 26 BOMLR 141
Bombay Rent (War Restrictions) Act, 1918 — Section 12, 9
High Courts30 Nov 1923Allowed
Motibai Hormusji Kanga Vs Jamsetji Hormusji Kanga
Bombay High Court · (1924) 26 BOMLR 579
Succession Act, 1865 — Section 48
High Courts29 Nov 1923Dismissed
Nagendrabala Dasi Vs Dinanath Mahish
Bombay High Court · (1924) 26 BOMLR 575
Trusts Act, 1882 — Section 88
High Courts27 Nov 1923Dismissed
Shripathi Laxman Kshirsagar Vs Balvantrao Krishna Chitnis
Bombay High Court · (1924) 26 BOMLR 149
Registration Act, 1908 — Section 17
High Courts22 Nov 1923
Emperor Vs Gopalia Kallaiya
Bombay High Court · AIR 1924 Bom 333 : (1924) 26 BOMLR 138
Penal Code, 1860 (IPC) — Section 342, 76
High Courts22 Nov 1923
Gopalia Kallaiya Vs Emperor
Bombay High Court · 81 Ind. Cas. 317
Penal Code, 1860 (IPC) — Section 324
High Courts20 Nov 1923
Jagannath Deokaran Marwadi Vs Dhondu Ananda Kunbi
Bombay High Court · AIR 1924 Bom 352 : (1924) 26 BOMLR 265
Bombay Mamlatdars Courts Act, 1906 — Section 15
High Courts20 Nov 1923
Mahmadbhai Peerbhai Vs Bai Havabai
Bombay High Court · AIR 1924 Bom 507 : (1924) 26 BOMLR 145
High Courts20 Nov 1923Allowed
Chaturbhuj Bhawanidas Vs Deokaran Nanji
Bombay High Court · AIR 1924 Bom 370 : (1924) 26 BOMLR 84 : 79 Ind. Cas. 769
East India Cotton Association Rules — Rule 43