High Courts21 Feb 1923Dismissed
Mahadevappa Chansomappa Desai Vs Kashirao Somappa
Bombay High Court · AIR 1923 Bom 467 : (1923) 25 BOMLR 797
Bombay Revenue Jurisdiction Act, 1876 — Section 4(a)
COURT ARCHIVE
Bombay High Court judgments, 1923
273 judgments · page 11 of 14
High Courts21 Feb 1923
The Government of Bombay Vs Khanderao Ramchandra Talpade
Bombay High Court · AIR 1923 Bom 417 : (1923) 25 BOMLR 794
High Courts20 Feb 1923
Sukhanand Gurumukhrai Vs Bhimraj R. Potdar
Bombay High Court · AIR 1923 Bom 394 : (1923) 25 BOMLR 390 : 73 Ind. Cas. 254
High Courts20 Feb 1923Allowed
Hari Shridhar Prabhu Desai Vs Sakharam Padmanna Magdum
Bombay High Court · AIR 1923 Bom 391 : (1923) 25 BOMLR 449 : 73 Ind. Cas. 443
High Courts19 Feb 1923
Ahmed Balu Dabir Vs Ganesh Vishnu Pendse
Bombay High Court · AIR 1923 Bom 462 : (1923) 25 BOMLR 521 : 73 Ind. Cas. 1035
High Courts16 Feb 1923Allowed
Chunilal Asharam Vs Kashibhai Nathabhai
Bombay High Court · AIR 1923 Bom 381 : (1923) 25 BOMLR 440 : 73 Ind. Cas. 419
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, 47
High Courts16 Feb 1923Dismissed
Govind Chintaman Bhat Vs Kachubhai Gulabchand
Bombay High Court · AIR 1924 Bom 28 : (1923) 25 BOMLR 503 : 73 Ind. Cas. 978
Limitation Act, 1908 — Article 60
High Courts16 Feb 1923Allowed
Gulam Mohiuddin Narmavala Vs Dayabhai Chimanlal
Bombay High Court · AIR 1923 Bom 398 : (1923) 25 BOMLR 447 : 73 Ind. Cas. 442
High Courts15 Feb 1923
Ganpati Shankrappa Hegde and Others Vs Krishnappa Shivram Hegde
Bombay High Court · AIR 1924 Bom 159 : 73 Ind. Cas. 204
High Courts15 Feb 1923
Hiraji and Another Vs Vishnu and Others
Bombay High Court · AIR 1923 Bom 429 : 79 Ind. Cas. 186
Evidence Act, 1872 — Section 92
High Courts15 Feb 1923Dismissed
Totaram Chunilal Shet Vs Chhoturam Motiram Shet
Bombay High Court · AIR 1923 Bom 299 : (1923) 25 BOMLR 446 : 73 Ind. Cas. 454
High Courts15 Feb 1923Dismissed
Shankar Ramchandra Kulkarni Vs Ramchandra Annaji Kulkarni
Bombay High Court · (1923) 25 BOMLR 437 : 73 Ind. Cas. 415
High Courts14 Feb 1923Dismissed
Hirachand Amichand Gujar Vs Nemchand Fulchand Marwadi
Bombay High Court · AIR 1923 Bom 403 : (1923) 25 BOMLR 445 : 73 Ind. Cas. 465
Transfer of Property Act, 1882 — Section 6(e)
High Courts09 Feb 1923
Maharajah of Jeypore Vs Sri Rajah Gangaraju Bahadur and Others
Bombay High Court · (1923) ILR (Bom) 726
Government of India Act, 1915 — Section 107
High Courts09 Feb 1923
Hasham Ismayal walad Haji Khamisa Vs Nariman Rustomji
Bombay High Court · AIR 1924 Bom 57 : 81 Ind. Cas. 463
Contract Act, 1872 — Section 254
High Courts09 Feb 1923
Sakharam Balwant Peshwe and Another Vs Laxman Timbak Purandare and Others
Bombay High Court · AIR 1923 Bom 428 : 79 Ind. Cas. 200
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Feb 1923Dismissed
Ramchandra Narayan Datar Vs T.V. Nipunge
Bombay High Court · AIR 1924 Bom 49 : (1923) 25 BOMLR 499 : 73 Ind. Cas. 379
Provincial Insolvency Act, 1920 — Section 36
High Courts09 Feb 1923Allowed
Talakchand Bheraji Vs Atmaram Keshav Vaidya
Bombay High Court · AIR 1924 Bom 58 : (1923) 25 BOMLR 818
Evidence Act, 1872 — Section 92
High Courts08 Feb 1923
Emperor Vs Imam Hasan
Bombay High Court · (1923) 25 BOMLR 286 : 84 Ind. Cas. 652
Criminal Procedure Code, 1898 (CrPC) — Section 471Penal Code, 1860 (IPC) — Section 302
High Courts07 Feb 1923
Shrichand Anopchand Gujar Vahiwatdar and Others Vs P.E. Boyce and Sons and Another
Bombay High Court · AIR 1924 Bom 62 : 80 Ind. Cas. 720