High Courts22 Dec 1977Dismissed
Ghudansaheb Mahibubsaheb Pirjade Vs Allavali Abutrao Kazi
Bombay High Court · (1979) 81 BOMLR 275
Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 60, 91
COURT ARCHIVE
Bombay High Court judgments, 1977
364 judgments · page 1 of 19
High Courts13 Dec 1977
Commissioner of Sales Tax Vs Ravindra Heraeus Ltd.
Bombay High Court · (1978) 42 STC 66
Bombay Sales Tax Act, 1959 — Section 52(1), 61(1)
High Courts12 Dec 1977Allowed
Misrilal Misra Vs Ikram Husein and Co.
Bombay High Court · (1978) 80 BOMLR 659
Civil Procedure Code, 1908 (CPC) — Section 94Easements Act, 1882 — Section 63Specific Relief Act, 1963 — Section 38, 39
High Courts12 Dec 1977
Controller of Estate Duty, Bombay City-II, Bombay Vs Govindji Jethabhai Virji
Bombay High Court · (1978) 115 ITR 664
Estate Duty Act, 1953 — Section 34(3), 5, 7
High Courts09 Dec 1977Dismissed
Chandrakant Vishwanath Sawarkar Vs District Deputy Registrar, Co-Operative Societies, Nagpur.
Bombay High Court · (1978) 80 BOMLR 455 : (1978) MhLj 526
High Courts09 Dec 1977
Controller of Estate Duty, Bombay City-I Vs Sultan Alam Khan
Bombay High Court · (1979) 116 ITR 360
Estate Duty Act, 1953 — Section 12, 12(1)
High Courts09 Dec 1977
Commissioner of Sales Tax Vs Bombay Commercial Traders
Bombay High Court · (1978) 7 CTR 363
Bombay Sales Tax Act, 1959 — Section 36(3), 61(1)Central Sales Tax (Amendment) Act, 1976 — Section 6Central Sales Tax Act, 1956 — Section 10, 10A, 9(2), 9(2A), 9(3)
High Courts08 Dec 1977
Commissioner of Sales Tax Vs Shantilal Kalidas and Bros.
Bombay High Court · (1978) 42 STC 166
Bombay Sales Tax Act, 1953 — Section 14, 15, 34(1)
High Courts08 Dec 1977
Menaben V. Parikh Vs Controller of Estate Duty, Bombay
Bombay High Court · (1979) 116 ITR 840
Estate Duty Act, 1953 — Section 2(15), 2(16), 6
High Courts07 Dec 1977
Ganesh Narayan Dangre Vs Eknath Hari Jhampe and Others
Bombay High Court · (1978) CriLJ 1009 : (1978) MhLj 387
Criminal Procedure Code, 1973 (CrPC) — Section 249Penal Code, 1860 (IPC) — Section 423, 465
High Courts07 Dec 1977
Janakibai Ramchandra Salvi Vs Vasant Laxman Salvi
Bombay High Court · (1979) 81 BOMLR 268
High Courts06 Dec 1977Allowed
D.S. Prayag Vs Mai Lele (Smt.)
Bombay High Court · (1977) 12 BOM CK 0024
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 23A, 23A(2)
High Courts06 Dec 1977
Paper Products Limited Vs Union of India
Bombay High Court · (1981) 8 ELT 538
Constitution of India, 1950 — Article 226, 32Customs Act, 1962 — Section 131, 25, 27, 27(1), 27(4)
High Courts05 Dec 1977Allowed
The State of Maharashtra Vs India Electric Corporation
Bombay High Court · (1978) 80 BOMLR 291
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 320Evidence Act, 1872 — Section 123, 124
High Courts05 Dec 1977Dismissed
Dundyappa Sivappa Patil Vs Surendra Bhima Rajmane
Bombay High Court · (1978) 80 BOMLR 284 : (1979) MhLj 83
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 106
High Courts05 Dec 1977Dismissed
Dhondopant Madhavrao Inde Vs Ashok Haribhau Patil
Bombay High Court · (1979) 81 BOMLR 265 : (1978) MhLj 773
Civil Procedure Code, 1908 (CPC) — Section 54Penal Code, 1860 (IPC) — Section 405
High Courts03 Dec 1977
Commissioner of Sales Tax Vs Dharampur Leather Cloth Company Private Limited
Bombay High Court · (1978) 41 STC 274
Bombay Sales Tax Act, 1959 — Section 31, 35, 52Central Sales Tax Act, 1956 — Section 8(2A), 9(2)
High Courts03 Dec 1977Dismissed
Bhima Savalaram Shinde and Others Vs Bhaguji Annaji Unde and another
Bombay High Court · (1978) MhLj 442
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 29, 30, 37Transfer of Property Act, 1882 — Section 53A
High Courts02 Dec 1977
The State of Maharashtra Vs Jayantilal Kalidas Mehta
Bombay High Court · (1978) 80 BOMLR 649 : (1978) MhLj 756
Foreign Exchange Regulation Act, 1973 — Section 23, 4, 5, 9General Clauses Act, 1897 — Section 26Penal Code, 1860 (IPC) — Section 120B, 182, 186, 297, 349
High Courts02 Dec 1977Allowed
Marathwada Wakf Board Vs Shazadi Bi Haseem
Bombay High Court · (1979) 81 BOMLR 257
Evidence Act, 1872 — Section 102General Clauses Act, 1897 — Section 8Public Wakfs (Extension of Limitation) Act, 1959 — Section 2, 3