High Courts30 Dec 2023
Eastman International Vs MV MSC Sabrina III IMO No. 8714205 And Others
Bombay High Court · (2023) 12 BOM CK 0072
COURT ARCHIVE
Bombay High Court judgments, 2023
933 judgments · page 1 of 47
High Courts29 Dec 2023
Novex Communications Private Limited Vs Bandr Leisure Private Limited
Bombay High Court · (2023) 12 BOM CK 0074
High Courts29 Dec 2023
Novex Communications Private Limited Vs NESCO Limited
Bombay High Court · (2023) 12 BOM CK 0073
High Courts29 Dec 2023
Jyothy Labs Limited Vs Sudhir Dwivedi Trading As Maruti Enterprises And Also Ms/ Maruti Printers
Bombay High Court · (2023) 12 BOM CK 0070
High Courts29 Dec 2023
Eastman International Vs MV MSC Sabrina III IMO No 8714205 And Others
Bombay High Court · (2023) 12 BOM CK 0069
Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017 — Section 4(1)(f), 4(1)(g), 4(1)(h), 5(1), 5(2)
High Courts28 Dec 2023Disposed Of
United Church Of North Indian Vs State Of Maharashtra And Another
Bombay High Court · (2023) 12 BOM CK 0075
Maharashtra Land Revenue Code, 1966 — Section 54
High Courts28 Dec 2023
Bhatu S/O. Tryambak Patil And Others Vs Chairman / Returning Officer, New Education Society, Aarvi, Dhule
Bombay High Court · (2023) 12 BOM CK 0066
High Courts28 Dec 2023
Sunita Sanjay Rathod Vs State Of Maharashtra And Others
Bombay High Court · (2023) 12 BOM CK 0065
Indian Penal Code, 1860 — Section 363
High Courts27 Dec 2023
Yamuna Raju Ambure Vs State Of Maharashtra & Ors
Bombay High Court · (2023) 12 BOM CK 0064
High Courts27 Dec 2023Disposed Of
Merit Magnum Construction & Anr Vs State of Maharashtra & Ors
Bombay High Court · (2023) 12 BOM CK 0063
Maharashtra Slum Areas (Improvement, Clearance And Redevelopment) Act, 1971 — Section 33, 38
High Courts27 Dec 2023Disposed Of
Subhash Shyamnarayan Yadav & Anr Vs State Of Maharashtra Through Its Department Of Law And Judiciary & Ors
Bombay High Court · (2023) 12 BOM CK 0062
High Courts26 Dec 2023
Western Coalfields Limited, Nagpur Vs Gram Panchayat, Sakhari, Tah. Rajura, Dist. Chandrapur And Others
Bombay High Court · (2023) 12 BOM CK 0068
High Courts26 Dec 2023Allowed
M/S. N. K. Kusumagar And Company, Nagpur Vs Employee State Insurance Corporation, Nagpur
Bombay High Court · (2023) 12 BOM CK 0067
High Courts22 Dec 2023
Dhananjay Bhagwandas Devi And Others Vs State Of Maharashtra And Others
Bombay High Court · (2023) 12 BOM CK 0055
Maharashtra Employees Of Private Schools (Conditions Of Service) Regulation Act, 1977 — Section 2(21), 2(23), 2(24)Dr. Babasaheb Ambedkar Technological University Act, 2014 — Section 86
High Courts22 Dec 2023Allowed
Hanumant Baburao Neharkar And Others Vs State Of Maharashtra And Others
Bombay High Court · (2023) 12 BOM CK 0054
General Clauses Act, 1897 — Section 21Rehabilitation Act, 1986 — Section 3, 8, 24
High Courts22 Dec 2023Disposed Of
Sandeep Thakur And Others Vs State Of Maharashtra And Others
Bombay High Court · (2023) 12 BOM CK 0053
Constitution Of India, 1950 — Article 14, 21, 226
High Courts22 Dec 2023Dismissed/Allowed
Wheels India Ltd And Others Vs Ganesh Bajirao Vishwasrao And Others
Bombay High Court · (2023) 12 BOM CK 0052
Industrial Disputes Act, 1947 — Section 2(A)(2)
High Courts22 Dec 2023Dismissed
Ramrao Vitthalrao Waghmode Vs Maharashtra State Road Transport Corporation And Others
Bombay High Court · (2023) 12 BOM CK 0037
Maharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Act, 1971 — Section 28, 30(2)
High Courts22 Dec 2023Dismissed
Gagansingh S/O Indarsingh Asarjanwale Died Through His LR�s And Others Vs Bhagindrasingh S/O Gurucharansingh Ghadisaj And Others
Bombay High Court · (2023) 12 BOM CK 0036
High Courts22 Dec 2023Dismissed
Vishal Vs Schedule Tribe Certificate Scrutiny Committee And Others
Bombay High Court · (2023) 12 BOM CK 0035
Constitution Of India, 1950 — Article 226Evidence Act, 1872 — Section 35