High Courts19 Dec 1946
Pulukuri Kottaya Vs King-Emperor
Bombay High Court · (1946) 12 BOM CK 0014
Criminal Procedure Code, 1898 (CrPC) — Section 162, 537Evidence Act, 1872 — Section 27
COURT ARCHIVE
Bombay High Court judgments, 1946
150 judgments · page 1 of 8
High Courts19 Dec 1946
Tuka Krishna Khot Vs Dhanu Krishna Khot
Bombay High Court · AIR 1947 Bom 320 : (1947) 49 BOMLR 219
Bombay Agricultural Debtors Relief Act, 1947 — Section 37(1)Dekkhan Agriculturists Relief Act, 1879 — Section 15D
High Courts18 Dec 1946Allowed
Fakirchand Jankiram Vs Narmadabal
Bombay High Court · (1947) 49 BOMLR 770
Limitation Act, 1908 — Section 19
High Courts18 Dec 1946
Shamrao G. Rane Vs Shashikant R. Rane
Bombay High Court · (1947) 49 BOMLR 498
Guardians and Wards Act, 1890 — Section 7
High Courts16 Dec 1946Dismissed
Abdallakhan Daryakhan Vs Purshottam Damodar
Bombay High Court · (1947) 49 BOMLR 875
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Transfer of Property Act, 1882 — Section 53
High Courts13 Dec 1946Dismissed
Timmavva Dundappa Budihal Vs Channava Appaya Kanasgeri
Bombay High Court · (1948) 50 BOMLR 260
Evidence Act, 1872 — Section 70Registration Act, 1908 — Section 59Transfer of Property Act, 1882 — Section 123
High Courts12 Dec 1946Dismissed
Dagadabai Fakirmahomed Vs Sakharam Gavaji
Bombay High Court · (1947) 49 BOMLR 767
High Courts12 Dec 1946
Emperor Vs Jehangir M. Jassawalla
Bombay High Court · (1947) 49 BOMLR 393
Criminal Procedure Code, 1898 (CrPC) — Section 250, 561A
High Courts11 Dec 1946Allowed
Shantaram Sadashiv Vs Mahableshwar Vinayak Krishna Narayan Vanekar Vs Shaba Shiva Shet
Bombay High Court · (1947) 49 BOMLR 764
High Courts11 Dec 1946Dismissed
Parkash Kaur Vs Udham Kaur
Bombay High Court · (1947) 49 BOMLR 264
Hindu Womens Right to Property Act, 1937 — Section 3
High Courts06 Dec 1946
In Re: Navnitlal Hiralal Gandhi
Bombay High Court · AIR 1947 Bom 362 : (1947) 49 BOMLR 386
Bombay District Police Act, 1890 — Section 46B
High Courts29 Nov 1946Allowed
Hanmappa Udandappa Pujari Vs Hanmantgauda Pujari
Bombay High Court · (1947) 49 BOMLR 871
High Courts28 Nov 1946Allowed
Hanmantrao Annarao Vs Dhruvaraj Pandurangrao
Bombay High Court · (1947) 49 BOMLR 867
Civil Procedure Code, 1908 (CPC) — Section 60(1)(b)
High Courts27 Nov 1946Dismissed
Awappa Tatoba Chaugule Vs Datto Krishna Adke
Bombay High Court · (1947) 49 BOMLR 864
Dekkhan Agriculturists Relief Act, 1879 — Section 15BLimitation Act, 1908 — Section 14
High Courts26 Nov 1946
Nawroji Vikaji Vakharia Vs Chunilal B. Desai
Bombay High Court · AIR 1947 Bom 436 : (1947) 49 BOMLR 447
High Courts25 Nov 1946
Emperor Vs Mahomed Dawood
Bombay High Court · (1947) 49 BOMLR 603
Bombay Prevention of Gambling Act, 1887 — Section 4(a), 4(b), 5, 7
High Courts22 Nov 1946
Emperor Vs Gokulchand Dwarkadas Morarka
Bombay High Court · (1948) 50 BOMLR 378
Criminal Procedure Code, 1898 (CrPC) — Section 420
High Courts20 Nov 1946
Bai Sakri Vs Bai Dhani
Bombay High Court · (1947) 49 BOMLR 762
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts18 Nov 1946Allowed
Kasa Krishna Ghorpade Vs Vinayak Gangadhar
Bombay High Court · (1947) 49 BOMLR 858
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(1)(c)