High Courts18 Dec 1917
Janardan Ganesh Khadilkar and Another Vs Ravji Bhikaji Kondkar
Bombay High Court · 45 Ind. Cas. 448
Easements Act, 1882 — Section 17(c), 2(c)
COURT ARCHIVE
Bombay High Court judgments, 1917
150 judgments · page 1 of 8
High Courts18 Dec 1917Dismissed
Janardan Ganesh Khadilkar Vs Ravji Bhikaji Kondkar
Bombay High Court · AIR 1917 Bom 193 : (1918) 20 BOMLR 398 : 45 Ind. Cas. 448
Easements Act, 1882 — Section 2(c)
High Courts18 Dec 1917Dismissed
Dwarkanath Rai Mohan Chaudhuri Vs The Rivers Steam Navigation Company Ltd.
Bombay High Court · (1918) 20 BOMLR 735
Contract Act, 1872 — Section 151Evidence Act, 1872 — Section 106
High Courts17 Dec 1917Dismissed
Balkrishna Sumbhaji Ghate Vs Dattatraya Mahadev Ghate
Bombay High Court · AIR 1918 Bom 144 : (1918) 20 BOMLR 325 : 45 Ind. Cas. 580
Pensions Act, 1871 — Section 4
High Courts17 Dec 1917Dismissed
Irshad Ali Vs Musammat Kariman
Bombay High Court · (1918) 20 BOMLR 790
High Courts14 Dec 1917Dismissed
C. Ganapathy Mudaliar Vs N. Krishnamachariar
Bombay High Court · (1918) 20 BOMLR 580
High Courts14 Dec 1917Allowed
Radhakant Lal Vs Mussammat Nazama Begum and Mussammat Nasiban
Bombay High Court · (1918) 20 BOMLR 724
High Courts13 Dec 1917
Rehmat-Un-Nissa Begum Vs John Price
Bombay High Court · (1918) 20 BOMLR 714
Contract Act, 1872 — Section 252
High Courts11 Dec 1917Dismissed
Girjashankar Dayashankar Vaidya Vs The B.B. and C.I. Railway
Bombay High Court · AIR 1918 Bom 129 : (1918) 20 BOMLR 126 : 45 Ind. Cas. 715
Railways Act, 1890 — Section 108, 132
High Courts08 Dec 1917
Khatubai Vs Mahomed Haji Abu
Bombay High Court · AIR 1917 Bom 165 : (1918) 20 BOMLR 289 : 45 Ind. Cas. 619
Evidence Act, 1872 — Section 32
High Courts04 Dec 1917
Bapuji Ramchandra Kulkarni Vs Guja Malu Dhangar and Others
Bombay High Court · (1918) ILR (Bom) 246
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts04 Dec 1917
Bapuji Ramchandra Kulkarni Vs Guja Mhadu Dhangar
Bombay High Court · 44 Ind. Cas. 908
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts04 Dec 1917Dismissed
Apuji Ramchandra Kulkarni Vs Guja Mhadu Dhangar
Bombay High Court · (1918) 20 BOMLR 164
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Dec 1917
Laxmibai Vs Radhabai
Bombay High Court · AIR 1917 Bom 18 : (1918) 20 BOMLR 905 : 47 Ind. Cas. 762
High Courts26 Nov 1917Dismissed
Metharam Ramrakhiomal Vs Rewachand Ramrakhiomal
Bombay High Court · (1918) 20 BOMLR 566
High Courts26 Nov 1917Dismissed
Tarini Charan Sarkar Vs Bishun Chand Bishun Chand Vs Sri Kishun Lal
Bombay High Court · (1918) 20 BOMLR 553
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 107
High Courts22 Nov 1917
Emperor Vs Mari Parsu
Bombay High Court · (1918) 20 BOMLR 87
Criminal Procedure Code, 1898 (CrPC) — Section 369Penal Code, 1860 (IPC) — Section 379
High Courts19 Nov 1917Dismissed
Isabali Tayabali Vs Mahadu Ekoba
Bombay High Court · AIR 1917 Bom 5 : (1918) 20 BOMLR 29 : 43 Ind. Cas. 851
Transfer of Property Act, 1882 — Section 111(g)