High Courts18 Dec 1931Dismissed
Sundrabai Hanmantrao Kulkarni Vs Hanmant Gurunath Kulkarni
Bombay High Court · AIR 1932 Bom 398 : (1932) 34 BOMLR 802 : (1932) ILR (Bom) 298 : 140 Ind. Cas. 235
Evidence Act, 1872 — Section 42
COURT ARCHIVE
Bombay High Court judgments, 1931
197 judgments · page 1 of 10
High Courts15 Dec 1931Allowed
Mohammad Ejaz Husain Vs Mohammad Iftikhar Husain
Bombay High Court · (1932) 34 BOMLR 528
Guardians and Wards Act, 1990 — Section 10
High Courts15 Dec 1931
Raj Kumar Sen Chowdhury Vs Ram Sundar Shaha
Bombay High Court · (1932) 34 BOMLR 526
High Courts15 Dec 1931Allowed
Faqir Chand Vs Aziz Ahmad Khan
Bombay High Court · (1932) 34 BOMLR 760
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Transfer of Property Act, 1882 — Section 82
High Courts14 Dec 1931Allowed
Ghulam Mohammad Vs Ghulam Hussain
Bombay High Court · (1932) 34 BOMLR 510
Limitation Act, 1908 — Section 123
High Courts11 Dec 1931Dismissed
The Secretary of State for India in Council Vs Tatyasaheb Yeshwantrao Holkar
Bombay High Court · AIR 1932 Bom 386 : (1932) 34 BOMLR 791 : (1932) ILR (Bom) 501 : 140 Ind. Cas. 171
Civil Procedure Code, 1908 (CPC) — Section 79Contract Act, 1872 — Section 72
High Courts11 Dec 1931
Pirojshaw R. Vakharia Vs Bandealli Ismail and Co.
Bombay High Court · AIR 1932 Bom 631 : (1932) 34 BOMLR 1378 : (1933) ILR (Bom) 225
High Courts09 Dec 1931Dismissed
Narsingrao Shrinivasrao Desai Vs The Secretary of State for India
Bombay High Court · AIR 1932 Bom 226 : (1932) 34 BOMLR 453
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts07 Dec 1931Dismissed
Krishna Chandra Gajapati Vs Challa Ramanna
Bombay High Court · (1932) 34 BOMLR 508
High Courts06 Dec 1931Dismissed
Moreshwar Pandharinath Babare Vs Umraosing Mahalalsing
Bombay High Court · AIR 1932 Bom 397 : (1932) 34 BOMLR 778 : 140 Ind. Cas. 248
Dekkhan Agriculturists Relief Act, 1879 — Section 2(6)
High Courts04 Dec 1931Dismissed
Lakshmibai Anant Kondkar Vs Jagannath Ravji Kondkar
Bombay High Court · AIR 1932 Bom 222 : (1932) 34 BOMLR 447 : (1932) ILR (Bom) 202
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 103
High Courts04 Dec 1931Allowed
Thakur Bageshwari Charan Singh Vs Thakurain Jagarnath Kuari
Bombay High Court · (1932) 34 BOMLR 463
Limitation Act, 1908 — Section 19Registration Act, 1908 — Section 17
High Courts02 Dec 1931
In Re: Indrachand Bachraj
Bombay High Court · AIR 1932 Bom 185 : (1932) 34 BOMLR 294 : (1932) ILR (Bom) 213 : 137 Ind. Cas. 134
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193
High Courts01 Dec 1931
In Re: Dinshahji Hirjibhai
Bombay High Court · AIR 1932 Bom 177 : (1932) 34 BOMLR 289 : 137 Ind. Cas. 129
Criminal Procedure Code, 1898 (CrPC) — Section 250, 422
High Courts30 Nov 1931Allowed
Prem Narain Vs Ram Charan
Bombay High Court · (1932) 34 BOMLR 494
Civil Procedure Code, 1908 (CPC) — Section 92, 93
High Courts27 Nov 1931Allowed
Emperor Vs Mohsinbhai Fateali
Bombay High Court · (1932) 34 BOMLR 313 : (1932) ILR (Bom) 204 : 137 Ind. Cas. 142
Evidence Act, 1872 — Section 15Penal Code, 1860 (IPC) — Section 420
High Courts27 Nov 1931Dismissed
The Secretary of State for India Vs Sannidhiraju Subbarayudu
Bombay High Court · (1932) 34 BOMLR 500
High Courts27 Nov 1931
Ramkrishna Bhai Thakur Vs J.D. Davar
Bombay High Court · AIR 1932 Bom 199 : (1932) 34 BOMLR 443
Bar Councils Act, 1926 — Section 10
High Courts26 Nov 1931
Emperor Vs P.X. D''souza
Bombay High Court · (1932) 34 BOMLR 286
Criminal Procedure Code, 1898 (CrPC) — Section 362
High Courts26 Nov 1931
P.X. D''souza Vs Emperor
Bombay High Court · AIR 1932 Bom 180 : (1932) ILR (Bom) 200 : 137 Ind. Cas. 188
Criminal Procedure Code, 1898 (CrPC) — Section 362