High Courts22 Dec 1926
Pestanji Ratanji Dabu and Co. Vs The Collector of West Khandesh
Bombay High Court · (1927) 29 BOMLR 361 : (1927) ILR (Bom) 416 : 101 Ind. Cas. 582
Government of India Act, 1915 — Section 107
COURT ARCHIVE
Bombay High Court judgments, 1926
294 judgments · page 1 of 15
High Courts17 Dec 1926Dismissed
The Ahmedabad Cotton and c. Co. Vs Bai Budhian Rajaram
Bombay High Court · (1927) 29 BOMLR 349 : 101 Ind. Cas. 552
Workmens Compensation Act, 1923 — Section 3, 30
High Courts16 Dec 1926Dismissed
Seshgiri Narayan Kamat Vs Venkatesh Laxman Kamat
Bombay High Court · AIR 1927 Bom 221 : (1927) 29 BOMLR 344 : 101 Ind. Cas. 432
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 110Limitation Act, 1908 — Section 5
High Courts15 Dec 1926Dismissed
Govind Narayan Prabhu Vs Venkatesh Laxman Kamat
Bombay High Court · AIR 1927 Bom 259 : (1927) 29 BOMLR 342 : 101 Ind. Cas. 430
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Dec 1926Dismissed
Abdul Rahman Vs Emperor
Bombay High Court · (1927) 29 BOMLR 813
Criminal Procedure Code, 1898 (CrPC) — Section 191, 300Penal Code, 1860 (IPC) — Section 120B
High Courts13 Dec 1926Dismissed
Kalyanasundaram Pillai Vs Karuppa Mooppanar
Bombay High Court · (1927) 29 BOMLR 833
Registration Act, 1877 — Section 47Transfer of Property Act, 1882 — Section 122
High Courts09 Dec 1926
Emperor Vs Dorabji Pestonji Gora
Bombay High Court · AIR 1927 Bom 161 : (1927) 29 BOMLR 204 : 101 Ind. Cas. 178
Criminal Procedure Code, 1898 (CrPC) — Section 556
High Courts02 Dec 1926Allowed
The Sheriff of Bombay Vs Hakmaji Motaji and Co.
Bombay High Court · AIR 1927 Bom 521 : (1927) 29 BOMLR 1071 : (1927) ILR (Bom) 749
Civil Procedure Code, 1908 (CPC) — Section 2(17)(d)
High Courts01 Dec 1926Dismissed
Emperor Vs Aba Appa Dharwade
Bombay High Court · (1927) 29 BOMLR 191
Bombay Motor Vehicles Act, 1914 — Section 16
High Courts01 Dec 1926
Emperor Vs Malhari Laxman
Bombay High Court · (1927) 29 BOMLR 186 : (1927) ILR (Bom) 409
Bombay General Clauses Act, 1904 — Section 21Criminal Tribes Act, 1911 — Section 16, 25General Clauses Act, 1897 — Section 21
High Courts30 Nov 1926
Emperor Vs Sejmal Punamchand
Bombay High Court · (1927) 29 BOMLR 170
Criminal Procedure Code, 1898 (CrPC) — Section 239(a)Penal Code, 1860 (IPC) — Section 193, 209, 210, 511
High Courts29 Nov 1926Allowed
Ramsaran Mandar Vs Mahabir Sahu
Bombay High Court · (1927) 29 BOMLR 796
High Courts29 Nov 1926
In Re: Dinshaw Maneckjee Petit Bart
Bombay High Court · AIR 1927 Bom 371 : (1927) 29 BOMLR 447
Income Tax Act, 1922 — Section 12, 2, 3, 55, 56
High Courts26 Nov 1926Dismissed
Emperor Vs Kalia Amra
Bombay High Court · (1927) 29 BOMLR 168
Penal Code, 1860 (IPC) — Section 147, 224, 333
High Courts25 Nov 1926Allowed
Kachireddi Nagireddi Vs Sakireddi Chinna Narayanareddi
Bombay High Court · (1927) 29 BOMLR 786
High Courts22 Nov 1926Dismissed
Devshi Harpal Vs Bhikamchand Ramchand
Bombay High Court · AIR 1927 Bom 125 : (1927) 29 BOMLR 147
Contract Act, 1872 — Section 45
High Courts20 Nov 1926Dismissed
Ma Mi Vs Kallander Ammal
Bombay High Court · (1927) 29 BOMLR 800
Evidence Act, 1872 — Section 60, 63
High Courts17 Nov 1926
Emperor Vs Mahadevappa Hanmantappa
Bombay High Court · AIR 1927 Bom 209 : 100 Ind. Cas. 972
Penal Code, 1860 (IPC) — Section 286, 304A