High Courts25 Nov 1926Allowed
Kachireddi Nagireddi Vs Sakireddi Chinna Narayanareddi
Bombay High Court · (1927) 29 BOMLR 786
COURT ARCHIVE
Bombay High Court judgments, 1926
323 judgments · page 2 of 17
High Courts22 Nov 1926Dismissed
Devshi Harpal Vs Bhikamchand Ramchand
Bombay High Court · AIR 1927 Bom 125 : (1927) 29 BOMLR 147
Contract Act, 1872 — Section 45
High Courts20 Nov 1926Dismissed
Ma Mi Vs Kallander Ammal
Bombay High Court · (1927) 29 BOMLR 800
Evidence Act, 1872 — Section 60, 63
High Courts17 Nov 1926
Emperor Vs Mahadevappa Hanmantappa
Bombay High Court · AIR 1927 Bom 209 : 100 Ind. Cas. 972
Penal Code, 1860 (IPC) — Section 286, 304A
High Courts12 Nov 1926Allowed
Godavaribai Govindrao Saswadkar Vs Deekappa Mallappa
Bombay High Court · AIR 1927 Bom 247 : (1927) 29 BOMLR 319 : 101 Ind. Cas. 411
Civil Procedure Code, 1908 (CPC) — Section 63, 73
High Courts09 Nov 1926
Pathumsa Ammal Vs Rajagopala Mudaliyar
Bombay High Court · (1927) 29 BOMLR 777
High Courts09 Nov 1926Dismissed
Fitzholmes Vs The Bank of Upper India
Bombay High Court · (1927) 29 BOMLR 782
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts01 Nov 1926Dismissed
Ma Mi Vs Kallander Ammal
Bombay High Court · (1927) 29 BOMLR 772
Transfer of Property Act, 1882 — Section 123, 129
High Courts29 Oct 1926Dismissed
Lalit Mohan Pal Roy Vs Dayamoyi Roy Chowdhurani
Bombay High Court · (1927) 29 BOMLR 759
High Courts19 Oct 1926Dismissed
Jagannath Prosad Singh Chowdhury Vs Surajmul Jalal
Bombay High Court · (1927) 29 BOMLR 752
High Courts19 Oct 1926Dismissed
Umed Mal Vs Chand Mal
Bombay High Court · (1927) 29 BOMLR 755
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Oct 1926
Morarji Kanji Vs Bai Panbai
Bombay High Court · (1927) 29 BOMLR 683
Succession Act, 1925 — Section 317
High Courts14 Oct 1926Allowed
Bai Jivi Vs Narsing Lalbhai
Bombay High Court · AIR 1927 Bom 264 : (1927) 29 BOMLR 332 : (1927) ILR (Bom) 329 : 101 Ind. Cas. 403
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts13 Oct 1926Allowed
Rangavva Hanmappa Bidri Vs Sheshappa Bidri
Bombay High Court · AIR 1927 Bom 228 : (1927) 29 BOMLR 327 : (1927) ILR (Bom) 258 : 101 Ind. Cas. 416
Civil Procedure Code, 1908 (CPC) — Section 100, 103
High Courts11 Oct 1926
Jetha Devji and Co. Vs Durgadutt Ramnivas
Bombay High Court · AIR 1927 Bom 365 : (1927) 29 BOMLR 416
High Courts11 Oct 1926
Lakhmichand Khetsey Punja Vs Ratanbai and Others
Bombay High Court · (1927) ILR (Bom) 274 : 101 Ind. Cas. 210
Evidence Act, 1872 — Section 103
High Courts11 Oct 1926
The Central India Spinning Weaving And Manufacturing Co., Ltd. Vs G.I.P. Railway, Co.
Bombay High Court · AIR 1927 Bom 367 : 102 Ind. Cas. 425
High Courts11 Oct 1926
In Re: Umar Sobani
Bombay High Court · AIR 1927 Bom 163 : (1927) 29 BOMLR 196 : (1927) ILR (Bom) 300
Coroners Act, 1871 — Section 29