High Courts05 Jan 1926Dismissed
Shri Bala Maharaj Vs Sakharam Venkatesh Joshi
Bombay High Court · (1926) 28 BOMLR 633 : 95 Ind. Cas. 851
Limitation Act, 1963 — Article 131
COURT ARCHIVE
Bombay High Court judgments, 1926
323 judgments · page 17 of 17
High Courts04 Jan 1926Allowed
Timmanna Parmeshwar Bhat Vs Govind Ganpati Bhat
Bombay High Court · (1926) 28 BOMLR 523 : 94 Ind. Cas. 656
High Courts04 Jan 1926
Timmanna Parmeshwar Bhat Vs Govind Ganpati Bhat and Others
Bombay High Court · AIR 1926 Bom 258