COURT ARCHIVE
Bombay High Court judgments, 1904
3 judgments · page 1 of 1
High Courts07 Oct 1904
Bhasker Waman Ranade Vs Shridhar Krishna Kothavle
Bombay High Court · (1907) 9 BOMLR 898
Civil Procedure Code, 1882 — Section 245BProvincial Insolvency Act, 1920 — Section 49
High Courts04 Feb 1904
Emperor Vs Dhondu
Bombay High Court · 1 Ind. Cas. 378
Contract Act, 1872 — Section 1, 2