High Courts22 Dec 1938
Dahyabhai Marghabhai Patel Vs Bai Diwali
Bombay High Court · AIR 1939 Bom 366 : (1939) 41 BOMLR 757
Guardians and Wards Act, 1890 — Section 43
COURT ARCHIVE
Bombay High Court judgments, 1938
187 judgments · page 1 of 10
High Courts20 Dec 1938Allowed
Bai Hari Vs Nathubhai Parbhubhai
Bombay High Court · AIR 1939 Bom 353 : (1939) 41 BOMLR 755
Evidence Act, 1872 — Section 116
High Courts16 Dec 1938Dismissed
Namdev Krishna Chaudhari Vs Govardhan Nanabhai Gujarathi
Bombay High Court · AIR 1939 Bom 277 : (1939) 41 BOMLR 463
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, Order 21 Rule 64, 51
High Courts15 Dec 1938Allowed
Putlaji Vishram Desai Vs Damodar Vishnu Vaidya
Bombay High Court · AIR 1939 Bom 405 : (1939) 41 BOMLR 805
Khoti Settlement Act, 1880 — Section 3
High Courts15 Dec 1938
Govindprasad Vasudevprasad Tiwari Vs Raghunathprasad Indraprasad Manolikar Narshya Narshya Korwar Vs Govindprasad Vasudevprasad Tiwari
Bombay High Court · AIR 1939 Bom 289 : (1939) 41 BOMLR 589
High Courts13 Dec 1938
Baburao Prahlad Badve Vs Hariharrao Kashinathrao Khasgiwale
Bombay High Court · AIR 1939 Bom 279 : (1939) 41 BOMLR 490
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Dec 1938
Emperor Vs Magan Bhikha
Bombay High Court · AIR 1939 Bom 153 : (1939) 41 BOMLR 284
Criminal Tribes Act, 1911 — Section 23(1)(a)
High Courts07 Dec 1938Dismissed
Charandas Vasanji Vs Dossabhoy Maganlal
Bombay High Court · AIR 1939 Bom 182 : (1939) 41 BOMLR 328
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47, 96
High Courts07 Dec 1938
Ajam Ibram Modan Vs Bai Hava Bibi
Bombay High Court · AIR 1939 Bom 485
Bombay Civil Courts Act, 1869 — Section 23Civil Procedure Code, 1908 (CPC) — Section 24
High Courts06 Dec 1938
Motilal Tribhovandas Choksey Vs Shankarlal Chhaganlal
Bombay High Court · AIR 1939 Bom 345 : (1939) 41 BOMLR 536
High Courts06 Dec 1938
Janardan Govind Gore Vs The Advocate General of Bombay
Bombay High Court · AIR 1939 Bom 202 : (1939) 41 BOMLR 341
Succession Act, 1925 — Section 80
High Courts01 Dec 1938Dismissed
Prahladrai Chooreewalla Vs The Commissioners for The Port of Calcutta
Bombay High Court · (1939) 41 BOMLR 684
Transfer of Property Act, 1882 — Section 106
High Courts30 Nov 1938Dismissed
Shidaya Kantlaya Hiremath Vs Basaprabhappa Shivlingappa Hampannavar
Bombay High Court · AIR 1939 Bom 301 : (1939) 41 BOMLR 441
High Courts29 Nov 1938Dismissed
Ram Kinkar Banerjee Vs Satya Charan Srimani
Bombay High Court · (1939) 41 BOMLR 672
Transfer of Property Act, 1882 — Section 54
High Courts23 Nov 1938
Sadashiv Govind Arekar Vs Yeshvant Bhikaji Vilankar
Bombay High Court · AIR 1939 Bom 249 : (1939) 41 BOMLR 460
Civil Procedure Code, 1908 (CPC) — Order 35 Rule 5
High Courts23 Nov 1938Dismissed
Nathjibhai Harjiwan Pandya Vs Shankarlal Nathjibhai Bhatt
Bombay High Court · AIR 1939 Bom 287 : (1939) 41 BOMLR 425
Court Fees Act, 1870 — Section 7(iv)(c)Suits Valuation Act, 1887 — Section 8
High Courts23 Nov 1938Dismissed
Balkrishna Aba Patil Vs Gaja Jaitya
Bombay High Court · (1939) 41 BOMLR 422
High Courts22 Nov 1938
Emperor Vs Dadu Rama Surde
Bombay High Court · AIR 1939 Bom 150 : (1939) 41 BOMLR 282