High Courts20 Dec 1928
Lokappa Chamirappa Chatani Vs Hiramani Khushaldas Teli
Bombay High Court · (1929) 31 BOMLR 471 : 118 Ind. Cas. 799
COURT ARCHIVE
Bombay High Court judgments, 1928
137 judgments · page 1 of 7
High Courts19 Dec 1928
Hari Ganu Bhandirge Vs Hari Ganu Shinde
Bombay High Court · (1929) 31 BOMLR 436 : 118 Ind. Cas. 255
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts18 Dec 1928
Bhikaji Raghunath Varerkar and Others Vs Anant Laxman Khandalekar
Bombay High Court · AIR 1929 Bom 320
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 151
High Courts17 Dec 1928Dismissed
Hariram Serowagee Vs Madan Gopal Bagla
Bombay High Court · (1929) 31 BOMLR 710
Evidence Act, 1872 — Section 21
High Courts14 Dec 1928
B.B. and C.I. Railway Vs Mahmadbhai Rahimbhai
Bombay High Court · (1929) 31 BOMLR 616
High Courts13 Dec 1928Dismissed
Mahomed Ali Mamoojee Vs William Stansfield Grosvenor Harvey
Bombay High Court · (1929) 31 BOMLR 700
High Courts12 Dec 1928
Anant Govind Jog Vs Tukaram Kushaba Shinde
Bombay High Court · (1929) 31 BOMLR 442 : (1929) ILR (Bom) 463
Dekkhan Agriculturists Relief Act, 1879 — Section 22
High Courts12 Dec 1928
Anandsing Suratsing Vs Lakhesing Pratapsing
Bombay High Court · (1929) 31 BOMLR 430
High Courts05 Dec 1928Dismissed
Kashinath Mahadev Mahajan Vs Gangubai Keshav Nagarkar
Bombay High Court · (1929) 31 BOMLR 349 : 117 Ind. Cas. 523
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Dec 1928
Krishnaji Vinayak Belapurkar and Others Vs Motilal Magandas Gujarati and Others
Bombay High Court · 122 Ind. Cas. 66
Transfer of Property Act, 1882 — Section 52
High Courts05 Dec 1928
Pandharinath Kikalal Vs Thakoredas Shankardas Vani and Others
Bombay High Court · 122 Ind. Cas. 76
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 122
High Courts04 Dec 1928Dismissed
Shankar Kondappa Shahgadkar Vs Ganpat Shankarshet Agarkar
Bombay High Court · (1929) 31 BOMLR 439
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, 60
High Courts04 Dec 1928
Haji Dada Nurmahomed and Bros. Vs Ismail Karim
Bombay High Court · (1929) 31 BOMLR 420 : 118 Ind. Cas. 794
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts30 Nov 1928Allowed
Ma Ngwe Naing Vs Maung Tha Maung
Bombay High Court · (1929) 31 BOMLR 311
High Courts30 Nov 1928Dismissed
Narayan Kondaji Temkar Vs Govind Krishna Abhyankar
Bombay High Court · (1929) 31 BOMLR 345
Civil Procedure Code, 1908 (CPC) — Section 88, 89Transfer of Property Act, 1882 — Section 52
High Courts29 Nov 1928
Pandu Mahipat Vs Shivshankardas Shivlaldas
Bombay High Court · (1929) 31 BOMLR 335 : 118 Ind. Cas. 702
Evidence Act, 1872 — Section 13Registration Act, 1908 — Section 17(d)
High Courts23 Nov 1928Dismissed
Shaikh Alli Vs Khot Saheb
Bombay High Court · (1929) 31 BOMLR 342 : 122 Ind. Cas. 419
Khoti Settlement Act, 1880 — Section 6
High Courts22 Nov 1928
Raoji Vasudeo Girap Vs Tukaram Vishnu Kurla
Bombay High Court · (1929) 31 BOMLR 329 : 117 Ind. Cas. 335
High Courts14 Nov 1928
Ramchandra Genuji Thosar Vs Shripati Sukaji Gade and Others
Bombay High Court · 118 Ind. Cas. 252
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8Presidency Towns Insolvency Act, 1909 — Section 18
High Courts14 Nov 1928
Ramchandra Genugi Thosar Vs Shripati Sukaji Gade
Bombay High Court · (1929) 31 BOMLR 357
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Provincial Insolvency Act, 1907 — Section 17