High Courts19 Dec 1933

In Re: A.B. Samant

Bombay High Court · AIR 1934 Bom 193 : (1934) 36 BOMLR 324

Criminal Procedure Code, 1898 (CrPC) — Section 51, 517
High Courts13 Dec 1933

In Re: Alexander George Gray

Bombay High Court · AIR 1934 Bom 183 : (1934) 36 BOMLR 320

Criminal Procedure Code, 1898 (CrPC) — Section 196APenal Code, 1860 (IPC) — Section 120B