High Courts21 Nov 1933Dismissed
Manjulabai Kashinath Mantri Vs Pandurang Jayaram Mantri
Bombay High Court · AIR 1934 Bom 215 : (1934) 36 BOMLR 443 : 153 Ind. Cas. 181
Civil Procedure Code, 1908 (CPC) — Section 50
COURT ARCHIVE
Bombay High Court judgments, 1933
212 judgments · page 3 of 11
High Courts17 Nov 1933Dismissed
Govind Prasad Vs Kunwarani Bala Kunwar
Bombay High Court · (1934) 36 BOMLR 232
High Courts16 Nov 1933
Babamiya Dawoodmiya Masankatti Vs Abdul Karim Mahamadmiya Mulla
Bombay High Court · 153 Ind. Cas. 176
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts16 Nov 1933Dismissed
Rajani Kanta Pal Vs Sajani Sundari Dassya
Bombay High Court · (1934) 36 BOMLR 230
High Courts15 Nov 1933Allowed
Emperor Vs Onkardas Kishoredas Wani
Bombay High Court · (1934) 36 BOMLR 217
Bombay District Municipal Act, 1901 — Section 91A(i), 92
High Courts15 Nov 1933
Onkardas Kishoredas Wani Vs Emperor
Bombay High Court · AIR 1934 Bom 154 : 148 Ind. Cas. 1008
Bombay District Municipal Act, 1901 — Section 91A, 96(5)
High Courts10 Nov 1933Allowed
Emperor Vs Samat Kala
Bombay High Court · AIR 1934 Bom 156 : (1934) 36 BOMLR 210
Penal Code, 1860 (IPC) — Section 302, 304
High Courts08 Nov 1933Dismissed
Ramgopal Chunilal Vs Ramsarup Baldevdas
Bombay High Court · AIR 1934 Bom 91 : (1934) 36 BOMLR 84
Limitation Act, 1908 — Section 3
High Courts03 Nov 1933Allowed
Datto Shivram Gosavi Vs BaBa Saheb Malhar Deshpande
Bombay High Court · AIR 1934 Bom 194 : (1934) 36 BOMLR 359 : (1934) ILR (Bom) 419 : 150 Ind. Cas. 555
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 49
High Courts30 Oct 1933Dismissed
Abdul Majid Khan Vs Sarasvatibai
Bombay High Court · (1934) 36 BOMLR 225
High Courts17 Oct 1933
In Re: Jamnabai Meghji
Bombay High Court · AIR 1934 Bom 130 : (1934) 36 BOMLR 105 : 150 Ind. Cas. 858
Criminal Procedure Code, 1898 (CrPC) — Section 247, 259
High Courts16 Oct 1933Allowed
Harry Pope Vs Official Assignee, Rangoon
Bombay High Court · (1934) 36 BOMLR 137
Presidency Towns Insolvency Act, 1909 — Section 55, 56
High Courts13 Oct 1933
Dhansukhlal C. Mehta Vs Navnitlal Chunilal
Bombay High Court · AIR 1934 Bom 398 : (1934) 36 BOMLR 831 : 152 Ind. Cas. 1068
High Courts13 Oct 1933
In Re: Mahomed Tahir
Bombay High Court · (1934) 36 BOMLR 96
Criminal Procedure Code, 1898 (CrPC) — Section 94, 96Sea Customs Act, 1878 — Section 167(72)
High Courts11 Oct 1933Dismissed
Rustomji Ardeshir Cooper Vs Byramji Bomanji Talati
Bombay High Court · AIR 1934 Bom 84 : (1934) 36 BOMLR 79
Presidency Towns Insolvency Act, 1909 — Section 17
High Courts10 Oct 1933
Emperor Vs Joquim Alphonso
Bombay High Court · (1934) ILR (Bom) 152
Criminal Procedure Code, 1898 (CrPC) — Section 517, 651A, 94, 96Penal Code, 1860 (IPC) — Section 380, 420, 467, 471
High Courts10 Oct 1933
In Re: Lloyds Bank Limited
Bombay High Court · AIR 1934 Bom 74 : (1934) 36 BOMLR 88
Criminal Procedure Code, 1898 (CrPC) — Section 561A, 94
High Courts09 Oct 1933Allowed
Florrie Edridge Vs Rustomji Dhanjibhoy Sethna
Bombay High Court · (1934) 36 BOMLR 127 : (1934) ILR (Bom) 101
Contract Act, 1872 — Section 51, 52