High Courts05 Sept 1933
Emperor Vs Durgadas Radhakisan
Bombay High Court · (1933) 35 BOMLR 1181
Penal Code, 1860 (IPC) — Section 420Criminal Procedure Code, 1898 (CrPC) — Section 253
COURT ARCHIVE
Bombay High Court judgments, 1933
212 judgments · page 5 of 11
High Courts04 Sept 1933Dismissed
Jessie Grant Khambatta Vs Mancherji Cursetji Khambatta
Bombay High Court · AIR 1934 Bom 93 : (1934) 36 BOMLR 11
Specific Relief Act, 1877 — Section 43
High Courts31 Aug 1933
Emperor Vs Keshav Vasudev Kortikar
Bombay High Court · (1933) 35 BOMLR 1072 : 147 Ind. Cas. 1010
Criminal Procedure Code, 1898 (CrPC) — Section 497Penal Code, 1860 (IPC) — Section 409
High Courts31 Aug 1933Dismissed
Govindlal Maneklal Sheth Vs The Manekchowk Spinning and Weaving Mills Company
Bombay High Court · AIR 1934 Bom 140 : (1934) 36 BOMLR 174
Limitation Act, 1908 — Article 113Registration Act, 1908 — Section 17(1)(d)
High Courts31 Aug 1933
Louis Philip Dias Vs Mahadev Barik Raut
Bombay High Court · AIR 1933 Bom 485 : (1933) 35 BOMLR 1054 : (1934) ILR (Bom) 49 : 147 Ind. Cas. 230
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts30 Aug 1933
Fazaially Jivajl Raja Vs Khimji Poonji and Co.
Bombay High Court · 155 Ind. Cas. 801
Arbitration Act, 1940 — Section 15
High Courts30 Aug 1933Allowed
Fazalally Jivaji Raja Vs Khimji Poonja and Co.
Bombay High Court · AIR 1934 Bom 476 : (1934) 36 BOMLR 1005
Arbitration Act, 1940 — Section 15
High Courts30 Aug 1933Dismissed
Anant Ganpati Mithare Vs Vishnu Rambhau Dhavle
Bombay High Court · AIR 1934 Bom 273 : (1934) 36 BOMLR 284 : (1934) ILR (Bom) 410
Limitation Act, 1908 — Article 136, 144
High Courts30 Aug 1933
Bakaralli Makhdoombaksha Vs The Sassoon and Alliance Silk Mills Co. Ltd.
Bombay High Court · AIR 1934 Bom 126 : (1934) 36 BOMLR 190 : (1934) ILR (Bom) 262
Presidency Small Cause Courts Act, 1882 — Section 69
High Courts29 Aug 1933Dismissed
Emperor Vs Mahiji Fula
Bombay High Court · AIR 1933 Bom 489 : (1933) 35 BOMLR 1046 : (1934) ILR (Bom) 88 : 147 Ind. Cas. 43
Penal Code, 1860 (IPC) — Section 498
High Courts28 Aug 1933
Popat Virji Vs Damodar Jairam
Bombay High Court · AIR 1934 Bom 390 : 155 Ind. Cas. 711
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts28 Aug 1933Dismissed
In Re: Philip N. Godinho
Bombay High Court · AIR 1934 Bom 70 : (1934) 36 BOMLR 1 : (1934) ILR (Bom) 456
Bar Councils Act, 1926 — Section 8Criminal Procedure Code, 1898 (CrPC) — Section 4(r)
High Courts28 Aug 1933
A.H.C. Sykes Vs Sir Patrick Kelly
Bombay High Court · AIR 1933 Bom 460 : (1933) 35 BOMLR 1027
Motor Vehicles Act, 1914 — Section 10
High Courts22 Aug 1933
Emperor Vs Appa Rama Mali
Bombay High Court · AIR 1934 Bom 16 : (1933) 35 BOMLR 1065 : 147 Ind. Cas. 1003
Bombay Abkari Act, 1878 — Section 43(1)(a)
High Courts21 Aug 1933Allowed
Madhgouda Babaji Patil Vs Halappa Balappa Patil
Bombay High Court · AIR 1934 Bom 178 : (1934) 36 BOMLR 327 : (1934) ILR (Bom) 348
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Limitation Act, 1908 — Section 22
High Courts18 Aug 1933Allowed
Krishnaji Shrinivas Jalvadi Vs Madhusa Appansa Ladaba (No. 1)
Bombay High Court · (1934) 36 BOMLR 445 : (1934) ILR (Bom) 397
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Evidence Act, 1872 — Section 110
High Courts18 Aug 1933
Vishnu Bapu Shinde Vs Lakshmi Sakharam Shinde
Bombay High Court · AIR 1935 Bom 182
High Courts18 Aug 1933Dismissed
Vithaldas Bhagvandas Durbar Vs Shrinivasrao Nageshrao Nadgouda
Bombay High Court · AIR 1934 Bom 116 : (1934) 36 BOMLR 169 : (1934) ILR (Bom) 218
Bombay Hereditary Offices Act, 1874 — Section 5Civil Procedure Code, 1908 (CPC) — Section 53
High Courts18 Aug 1933
Basvant Gowdappa Patil Vs Abasalli Gajabarsaheb Desai
Bombay High Court · AIR 1934 Bom 115 : (1934) 36 BOMLR 158
Bombay Hereditary Offices Act, 1874 — Section 15
High Courts17 Aug 1933
Krishnaji Shrinivas Jalvadi Vs Madhusa Appansa Ladaba (No. 2)
Bombay High Court · AIR 1934 Bom 207 : (1934) 36 BOMLR 451 : (1934) ILR (Bom) 406
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11