High Courts13 Jul 1933
Sugrabai and Others Vs Mahomedalli Ahmedalli and Another
Bombay High Court · AIR 1935 Bom 34
COURT ARCHIVE
Bombay High Court judgments, 1933
212 judgments · page 7 of 11
High Courts13 Jul 1933
W.J. Edwards Vs Bhaga Devaji and Co.
Bombay High Court · AIR 1934 Bom 31 : (1933) 35 BOMLR 1112
Civil Procedure Code, 1908 (CPC) — Section 60(1)(i)
High Courts11 Jul 1933
In Re: Ochhavlal Bhikhabhai
Bombay High Court · AIR 1933 Bom 447 : (1933) 35 BOMLR 985 : (1934) ILR (Bom) 23
Criminal Procedure Code, 1898 (CrPC) — Section 235(1), 403Penal Code, 1860 (IPC) — Section 420
High Courts11 Jul 1933Dismissed
Narayan Balkrishna Thakurdesai Vs Vaman Narayan Bhave
Bombay High Court · AIR 1933 Bom 475 : (1933) 35 BOMLR 1015 : 147 Ind. Cas. 360
Khoti Settlement Act, 1880 — Section 10
High Courts10 Jul 1933Dismissed
Ratanchand Bhalchand Vs Chandulal J. Doshi
Bombay High Court · AIR 1934 Bom 113(1) : (1934) 36 BOMLR 115 : 150 Ind. Cas. 866
Limitation Act, 1908 — Article 182
High Courts07 Jul 1933Dismissed
Chhaganlal Sakharam Vs Chunilal Jagmal
Bombay High Court · AIR 1934 Bom 189 : (1934) 36 BOMLR 277 : 152 Ind. Cas. 267
Transfer of Property Act, 1882 — Section 100
High Courts07 Jul 1933
Rayappa Dharneppa Tikannawar Vs Dharneppa Dharneppa Tikannawar
Bombay High Court · AIR 1934 Bom 13 : (1933) 35 BOMLR 1114
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts03 Jul 1933
Emperor Vs Girdhardas Liladhar
Bombay High Court · (1933) 35 BOMLR 981
Stamp Act, 1899 — Section 62(1)(b), 65(a)
High Courts30 Jun 1933
Emperor Vs Maula Bovji Shikaldar
Bombay High Court · (1933) 35 BOMLR 884
Arms Act, 1878 — Section 22
High Courts30 Jun 1933
Krishnayya Rao Vs Venkata Kumara Mahipati, Rajah of Pittapur
Bombay High Court · (1933) 35 BOMLR 1076
Evidence Act, 1872 — Section 33
High Courts29 Jun 1933Dismissed
Parshottamdas Narottamdas Patel Vs Kekhushru Bapuji
Bombay High Court · AIR 1934 Bom 6 : (1933) 35 BOMLR 1101
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts27 Jun 1933
Emperor Vs Akbaralli Haji Mahmadalli
Bombay High Court · (1933) 35 BOMLR 875
Railways Act, 1890 — Section 112
High Courts22 Jun 1933Allowed
Jamshedji Pestonji Hodiwala Vs Dorabji Kuverji Charna
Bombay High Court · AIR 1934 Bom 1 : (1933) 35 BOMLR 1091
Limitation Act, 1908 — Section 10Transfer of Property Act, 1882 — Section 41
High Courts21 Jun 1933
Nathubhai Ranchhod Vs Chhabildas Dharamchand
Bombay High Court · (1935) 37 BOMLR 357
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 49
High Courts17 May 1933
In Re: Krishnarao Ramchandra
Bombay High Court · AIR 1933 Bom 409 : (1933) 35 BOMLR 845 : (1933) ILR (Bom) 690
Bombay Special (Emergency) Powers Act, 1932 — Section 14Criminal Procedure Code, 1898 (CrPC) — Section 87Special Powers Ordinance, 1932 — Section 4(1)
High Courts12 May 1933
Sir Hukum Chand Vs Maharaj Bahadur Singh
Bombay High Court · (1933) 35 BOMLR 990 : (1933) 38 LW 307
Limitation Act, 1908 — Article 120, 23Specific Relief Act, 1877 — Section 56
High Courts28 Apr 1933Allowed
Commissioner of Income Tax Vs Basant Rai Takhat Singh
Bombay High Court · (1933) 35 BOMLR 823
Income Tax Act, 1922 — Section 66
High Courts21 Apr 1933Dismissed
In Re: Narayan Khanderao
Bombay High Court · AIR 1933 Bom 436 : (1933) 35 BOMLR 950 : 145 Ind. Cas. 588
Succession Act, 1925 — Section 372
High Courts13 Apr 1933Dismissed
Sarafalli Mahomedalli Vs Mahasukhbhai Jechandbhai
Bombay High Court · AIR 1933 Bom 476 : (1933) 35 BOMLR 965 : (1933) ILR (Bom) 802 : 147 Ind. Cas. 426