High Courts12 Apr 1933Dismissed
Bapu Appa Hakke Vs Kashinath Balu Bhoj
Bombay High Court · AIR 1934 Bom 113 : (1934) 36 BOMLR 140 : 150 Ind. Cas. 837
COURT ARCHIVE
Bombay High Court judgments, 1933
212 judgments · page 8 of 11
High Courts11 Apr 1933Allowed
Kumaravelu Chettiar Vs T.P. Ramaswami Ayyar
Bombay High Court · (1933) 35 BOMLR 827 : (1933) 38 LW 16
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Apr 1933
Mian Feroz Shah Vs Sohbat Khan
Bombay High Court · (1933) 35 BOMLR 877 : (1933) 38 LW 68
Evidence Act, 1872 — Section 92
High Courts10 Apr 1933Dismissed
Kodoth Ambu Nair Vs Echikan Cherekere Kelu Nair
Bombay High Court · (1933) 35 BOMLR 807 : (1933) 38 LW 29
High Courts05 Apr 1933
Sayamma Dattatraya Narsingrao Vs Punamchand Raichand Marwadi
Bombay High Court · AIR 1933 Bom 413 : (1933) 35 BOMLR 850 : (1933) ILR (Bom) 678 : 147 Ind. Cas. 1096
Contract Act, 1872 — Section 23
High Courts04 Apr 1933Allowed
Amarendra Man Singh Bhramarbar Rai Vs Sanatan Singh
Bombay High Court · (1933) 35 BOMLR 859
Majority Act, 1875 — Section 3
High Courts03 Apr 1933Allowed
Dhanrajgirji Narsingirji Vs Payne and Co.
Bombay High Court · AIR 1933 Bom 317 : (1933) 35 BOMLR 554 : (1934) ILR (Bom) 1 : 145 Ind. Cas. 641
High Courts31 Mar 1933Allowed
Narandas Sunderlal Rathi Vs Ghanashyamdas B. Dalal
Bombay High Court · AIR 1933 Bom 348 : (1933) 35 BOMLR 640 : 147 Ind. Cas. 412
High Courts31 Mar 1933Allowed
Sahebrao Narayanrao Deshmukh Vs Jaiwantrao Yadaorao Deshmukh Jaiwantrao Yadaorao Deshmukh Vs Sahebrao Narayanrao Deshmukh
Bombay High Court · (1933) 35 BOMLR 816 : (1933) 38 LW 37
Pensions Act, 1871 — Section 6
High Courts29 Mar 1933Allowed
The Official Assignee of Bombay Vs Moulvi Abdul Hayee
Bombay High Court · AIR 1933 Bom 437 : (1933) 35 BOMLR 946 : (1934) ILR (Bom) 67
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Trusts Act, 1882 — Section 66
High Courts28 Mar 1933
Ahmed Abdulla Moosa Vs Cassum Ahmed Barwadia
Bombay High Court · AIR 1934 Bom 388 : 153 Ind. Cas. 949
High Courts24 Mar 1933
Emperor Vs Ismail Sayadsaheb Mujawar
Bombay High Court · AIR 1933 Bom 417 : (1933) 35 BOMLR 886 : (1933) ILR (Bom) 537
Penal Code, 1860 (IPC) — Section 363
High Courts22 Mar 1933Allowed
Karsondas Dhunjibhoy Vs Surajbhan Ramrijpal
Bombay High Court · AIR 1933 Bom 450 : (1933) 35 BOMLR 929 : (1934) ILR (Bom) 200 : 145 Ind. Cas. 630
Limitation Act, 1908 — Article 85
High Courts16 Mar 1933Dismissed
Liladhar Chatrabhuj Vs Mathuradas Gokuldas
Bombay High Court · AIR 1934 Bom 158 : (1934) 36 BOMLR 119 : (1934) ILR (Bom) 583 : 150 Ind. Cas. 871
Transfer of Property Act, 1882 — Section 96
High Courts14 Mar 1933Dismissed
The Official Assignee of Madras Vs T. Krishnaji Bhat
Bombay High Court · (1933) 35 BOMLR 756
Presidency Towns Insolvency Act, 1909 — Section 52(1)(a)Trusts Act, 1882 — Section 66
High Courts14 Mar 1933Dismissed
Rasoolbibi Vs Yusuf Ajam Piperdi
Bombay High Court · AIR 1933 Bom 324 : (1933) 35 BOMLR 643 : (1933) ILR (Bom) 737
High Courts10 Mar 1933
Nagasi Ukheda Gujjar Vs Anandji Dharsi Gujjar
Bombay High Court · AIR 1933 Bom 445 : (1933) 35 BOMLR 952 : 147 Ind. Cas. 770
High Courts10 Mar 1933
Annacharya Sitaramacharya Jahagirdar Vs Narayan Pandurang
Bombay High Court · AIR 1933 Bom 358 : (1933) 35 BOMLR 769 : (1933) ILR (Bom) 616 : 145 Ind. Cas. 773
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 3, Order 23 Rule 2, Order 23 Rule 4
High Courts07 Mar 1933Dismissed
Hirjibhoy Behramji Warden Vs Ratanbai
Bombay High Court · AIR 1933 Bom 444 : (1933) 35 BOMLR 969
Negotiable Instruments Act, 1881 (NI) — Section 29
High Courts07 Mar 1933Allowed
Amulakchand Mewaram Vs Babulal Kanalal Taliwala
Bombay High Court · AIR 1933 Bom 304 : (1933) 35 BOMLR 569 : 147 Ind. Cas. 786
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1