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Bombay High Court judgments, 1933

212 judgments · page 11 of 11

High Courts18 Jan 1933Allowed

Emperor Vs Laxman Pundlik Bhandari

Bombay High Court · (1933) ILR (Bom) 441

Bombay Abkari Act, 1878 — Section 45Criminal Procedure Code, 1898 (CrPC) — Section 435, 495, 495(4), 495(7), 537Evidence Act, 1872 — Section 125, 25
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High Courts18 Jan 1933

Emperor Vs Gopal Shinde Patel

Bombay High Court · AIR 1933 Bom 234 : (1933) 35 BOMLR 376 : 145 Ind. Cas. 138

Criminal Procedure Code, 1898 (CrPC) — Section 495(4)Evidence Act, 1872 — Section 25
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