High Courts21 Dec 1937Allowed
Mahant Har Kishen Das Vs Satgur Prasad
Bombay High Court · (1938) 40 BOMLR 760
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
COURT ARCHIVE
Bombay High Court judgments, 1937
230 judgments · page 1 of 12
High Courts20 Dec 1937
Bengal Nagpur Railway Company Limited Vs Ruttanji Ramji Ruttanji Ramji Vs Bengal Nagpur Railway Company Limited
Bombay High Court · (1938) 40 BOMLR 746
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 73
High Courts20 Dec 1937Dismissed
Manmohan Das Vs Baldeo Narain Tandon
Bombay High Court · (1938) 40 BOMLR 752
Limitation Act, 1908 — Article 58
High Courts20 Dec 1937Allowed
Lala Atma Ram Vs Thakur Sadhu Singh
Bombay High Court · (1938) 40 BOMLR 742
High Courts17 Dec 1937Dismissed
Bandu Annaji Naik Vs Yeshwant Ramrao Desai
Bombay High Court · AIR 1938 Bom 358 : (1938) 40 BOMLR 548
Limitation Act, 1908 — Section 6Transfer of Property Act, 1882 — Section 55
High Courts17 Dec 1937
Waman Mahadeo Apte Vs Janardan Balvant Risbud
Bombay High Court · AIR 1938 Bom 357 : (1938) 40 BOMLR 545
High Courts16 Dec 1937Allowed
(Syed) Sabir Husain Vs S. Farzand Hasan
Bombay High Court · (1938) 40 BOMLR 735
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts16 Dec 1937Dismissed
Thakur Gajendra Shah Vs Thakur Shankar Baksh Singh
Bombay High Court · (1938) 40 BOMLR 731
High Courts13 Dec 1937Dismissed
Sonu Kashiramshet Teli Vs Shankar Sakharam Sarkhot
Bombay High Court · AIR 1938 Bom 381 : (1938) 40 BOMLR 534
Bombay Land Revenue Code, 1879 — Section 83Evidence Act, 1872 — Section 114Khoti Settlement Act, 1880 — Section 5
High Courts13 Dec 1937Dismissed
The Maratha Co-operative Credit Bank of Dharwar Vs Keshav Trimbak Hunde
Bombay High Court · AIR 1938 Bom 424 : (1938) 40 BOMLR 889
Bombay Co-operative Societies Act, 1925 — Section 59(1)(6)Limitation Act, 1908 — Article 182(5)
High Courts09 Dec 1937Dismissed
Vinayak Vasudeo Mehendale Vs Gopal Chimnaji Bhate
Bombay High Court · AIR 1938 Bom 377 : (1938) 40 BOMLR 525
Bombay Local Boards Act, 1923 — Section 15
High Courts09 Dec 1937
Gillette Industries Limited Vs Yeshwant Brothers
Bombay High Court · AIR 1938 Bom 347 : (1938) 40 BOMLR 478
Patents and Designs Act, 1911 — Section 17, 36
High Courts08 Dec 1937Dismissed
Radhabai Damodar Shukla Vs Rajaram Trimbak Shukla
Bombay High Court · AIR 1938 Bom 383 : (1938) 40 BOMLR 559
High Courts08 Dec 1937Dismissed
Mohanlal Bapalal Shah Vs The Borough Municipality of Ahmedabad
Bombay High Court · AIR 1938 Bom 370 : (1938) 40 BOMLR 552
Bombay Municipal Boroughs Act, 1925 — Section 68(1)(d)
High Courts07 Dec 1937
Bhikarchand Devidas Vs Lachhamandas Bansilal
Bombay High Court · AIR 1938 Bom 392 : (1938) 40 BOMLR 521
Limitation Act, 1908 — Section 7
High Courts06 Dec 1937Dismissed
Sunder Singh-Mallah Singh, Sanatan Dharam High School Trust Vs Managing Committee, Sunder Singh-Mallah Singh Rajput High School
Bombay High Court · (1938) 40 BOMLR 724
Criminal Procedure Code, 1898 (CrPC) — Section 145Evidence Act, 1872 — Section 106Specific Relief Act, 1877 — Section 42
High Courts06 Dec 1937
Shantaya Kotraya Bannadnula Vs Mallappa Basappa Shettar Mallappa Basappa Shettar Vs Basayya Chanbasappa Hiremath
Bombay High Court · AIR 1938 Bom 500 : (1938) 40 BOMLR 1029
Limitation Act, 1908 — Section 7
High Courts03 Dec 1937
Kamalabai Dattatraya Betgeri Vs Pandurang Rudro
Bombay High Court · AIR 1938 Bom 318 : (1938) 40 BOMLR 428
Transfer of Property Act, 1882 — Section 122