High Courts09 Apr 1937
Sadashiv Waman Patil Vs Reshma Waman Patil
Bombay High Court · 173 Ind. Cas. 509
Transfer of Property Act, 1882 — Section 6
COURT ARCHIVE
Bombay High Court judgments, 1937
230 judgments · page 8 of 12
High Courts09 Apr 1937Dismissed
Sadashiv Vaman Patil Vs Reshma Vaman Patil
Bombay High Court · AIR 1938 Bom 1 : (1937) 39 BOMLR 1115
Transfer of Property Act, 1882 — Section 6
High Courts09 Apr 1937Allowed
Auraj Joharmal Marwadi Vs Dalpat Supadu
Bombay High Court · AIR 1937 Bom 464 : (1937) 39 BOMLR 925
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts08 Apr 1937
THE INDIAN RADIO AND CABLE COMMUNICATIONS COMPANY, LTD. Vs THE COMMISSIONER OF INCOME TAX, BOMBAY PRESIDENCY and ADEN.
Bombay High Court · (1937) 5 ITR 270
High Courts08 Apr 1937Dismissed
The Indian Radio and Cable Communications Company Limited Vs The Comminissioner of Income Tax
Bombay High Court · (1937) 39 BOMLR 1025
Income Tax Act, 1922 — Section 10(2)(ix)
High Courts08 Apr 1937Dismissed
Iswari Bhubaneshwari Thakurani Vs Brojo Nath Dey
Bombay High Court · (1937) 39 BOMLR 933
High Courts08 Apr 1937Dismissed
Shamrao Ambaji Nadgouda Vs Holya Subhanna Samagar
Bombay High Court · AIR 1937 Bom 494 : (1937) 39 BOMLR 920
Bombay Land Revenue Code, 1879 — Section 83Bombay Revenue Jurisdiction Act, 1876 — Section 4
High Courts07 Apr 1937
Desaibhai Khushalbhai Patel Vs Emperor
Bombay High Court · AIR 1938 Bom 50 : 172 Ind. Cas. 873
Criminal Procedure Code, 1898 (CrPC) — Section 197
High Courts07 Apr 1937
Guljarkhan Abdul Gafurkhan Sarguro Vs Husenkhan Vaidkhan Sarguro
Bombay High Court · AIR 1937 Bom 476 : (1937) 39 BOMLR 917
Transfer of Property Act, 1882 — Section 53
High Courts07 Apr 1937
Karimunnisa Begum Vs Kaji Mir Jamaluddin Valade Mir Masum Alikhan
Bombay High Court · AIR 1937 Bom 457 : (1937) 39 BOMLR 915
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts07 Apr 1937Dismissed
Emperor Vs Desaibhai Khushalbhai Patel
Bombay High Court · (1937) 39 BOMLR 1056
Criminal Procedure Code, 1898 (CrPC) — Section 197, 200
High Courts06 Apr 1937
Sir J.N. Duggan, Kt. Vs K.M. Talyarkhan
Bombay High Court · AIR 1938 Bom 77 : (1937) 39 BOMLR 1166 : 173 Ind. Cas. 714
High Courts05 Apr 1937Dismissed
Tribhovandas Motilal Vs Bhikhubhai Ravchand
Bombay High Court · AIR 1937 Bom 477 : (1937) 39 BOMLR 666
High Courts05 Apr 1937Allowed
Mallappa Yellappa Bennur Vs Raghavendra Shamrao Deshpande
Bombay High Court · AIR 1938 Bom 173 : (1938) 40 BOMLR 77
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts02 Apr 1937Dismissed
Isap Bapuji Amiji Vs Umarji Abhram Adam
Bombay High Court · AIR 1938 Bom 115 : (1937) 39 BOMLR 1309
Transfer of Property Act, 1882 — Section 92
High Courts30 Mar 1937
Zinabhai Bhimbhai Vs Bai Mani
Bombay High Court · AIR 1937 Bom 454 : 171 Ind. Cas. 899
Criminal Procedure Code, 1898 (CrPC) — Section 489
High Courts30 Mar 1937
COMMISSIONER OF Income Tax, BOMBAY Vs LAXMIDAS DEVIDAS AND ANOTHER.
Bombay High Court · AIR 1938 Bom 41 : 173 Ind. Cas. 482 : (1937) 5 ITR 584
Income Tax Act, 1922 — Section 66(2)
High Courts30 Mar 1937
Haridas Vallabhdas Vs Bombay Municipality
Bombay High Court · AIR 1937 Bom 364
Bombay Prevention of Adulteration Act, 1925 — Section 4
High Courts30 Mar 1937Dismissed
Phiroze BomanShaw Pothiwalla Vs Shirinbai Phiroze Pothiwalla
Bombay High Court · AIR 1938 Bom 65 : (1937) 39 BOMLR 1146 : 173 Ind. Cas. 395
General Clauses Act, 1897 — Section 6(c)Parsi Marriage and Divorce Act, 1865 — Section 32(b)
High Courts30 Mar 1937Allowed
The Bombay Municipality Vs Haridas Vallabhdas
Bombay High Court · (1937) 39 BOMLR 629
Bombay Prevention of Adulteration Act, 1925 — Section 14, 16, 4