High Courts30 Mar 1937
Commissioner of Income Tax Vs Laxmidas Devidas
Bombay High Court · (1937) 39 BOMLR 910
Income Tax Act, 1922 — Section 66(2), 9
COURT ARCHIVE
Bombay High Court judgments, 1937
230 judgments · page 9 of 12
High Courts25 Mar 1937Dismissed
Jotiba Limbaji Kanashenavar Vs Ramappa Jotiba Kanashenavar
Bombay High Court · AIR 1938 Bom 459 : (1938) 40 BOMLR 957
Limitation Act, 1908 — Section 5
High Courts25 Mar 1937
Gajanan Chintaman Dixit Vs Jankibai Kashinath Pable Natekar
Bombay High Court · AIR 1938 Bom 113 : (1937) 39 BOMLR 1304
High Courts25 Mar 1937
The Commissioner of Income Tax Vs Makanji Lalji
Bombay High Court · AIR 1937 Bom 479 : (1937) 39 BOMLR 907 : (1937) 5 ITR 539
Income Tax Act, 1922 — Section 66(2)
High Courts25 Mar 1937
COMMISSIONER OF Income Tax, BOMBAY Vs GOVINDRAM SEKSARIA.
Bombay High Court · (1938) 6 ITR 584
Income Tax Act, 1961 — Section 66(2)
High Courts23 Mar 1937
SIR CHINNUBHAI MADHOWLAL Vs COMMISSIONER OF Income Tax, BOMBAY.
Bombay High Court · (1938) 6 ITR 148
Income Tax Act, 1961 — Section 66(2)
High Courts23 Mar 1937
The Commissioner of Income Tax Vs Vishvanath Bhaskar Sathe
Bombay High Court · AIR 1937 Bom 493 : (1937) 39 BOMLR 903
Income Tax Act, 1922 — Section 10(2)(vi), 66(2)
High Courts23 Mar 1937
COMMISSIONER OF INCOME TAX, BOMBAY Vs VISWANATH BHASKAR SATHE.
Bombay High Court · (1937) 5 ITR 621
High Courts23 Mar 1937Dismissed
Sir Chinubhai Madhavlal Bart Vs The Commissioner of Income Tax
Bombay High Court · AIR 1938 Bom 83 : (1937) 39 BOMLR 1209 : 173 Ind. Cas. 804
Income Tax Act, 1961 — Section 66(6)
High Courts19 Mar 1937Allowed
Mahabir Prasad Vs Syed Mustafa Husain
Bombay High Court · (1937) 39 BOMLR 990
Contract Act, 1872 — Section 11
High Courts18 Mar 1937
Musammat Vaishno Ditti Vs Musammat Rameshri
Bombay High Court · (1937) 39 BOMLR 787
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16, Order 20 Rule 17Court Fees Act, 1870 — Section 11
High Courts17 Mar 1937Dismissed
Narhari Damodar Vaidya Vs Bhimrao Ramji Ambedkar
Bombay High Court · AIR 1938 Bom 146 : (1937) 39 BOMLR 1295 : 173 Ind. Cas. 910
District Municipalities Act — Section 50
High Courts15 Mar 1937Allowed
Chimanlal Purshottamdas Shah Vs Nyamatrai Madhavlal
Bombay High Court · AIR 1938 Bom 44 : (1937) 39 BOMLR 1083 : 173 Ind. Cas. 205
Contract Act, 1872 — Section 30
High Courts12 Mar 1937
Babu Kedarnath Goenka Vs Maharaj Kumar Babu Bageshwari Prasad Singh
Bombay High Court · (1937) 39 BOMLR 782 : (1937) 46 LW 67
High Courts12 Mar 1937Dismissed
The Tata Hydro-Electric Agencies Ltd. Vs The Commissioner of Income Tax
Bombay High Court · (1937) 39 BOMLR 775
Income Tax Act, 1961 — Section 10(2)
High Courts12 Mar 1937Dismissed
Jeka Dula Vs Bai Jivi
Bombay High Court · AIR 1938 Bom 37 : (1937) 39 BOMLR 1072
Specific Relief Act, 1877 — Section 39
High Courts10 Mar 1937
Anthony D''Mello and Others Vs Joseph Mathew Pereira
Bombay High Court · AIR 1937 Bom 371
Criminal Procedure Code, 1898 (CrPC) — Section 177
High Courts10 Mar 1937
Dhunbai Sorabji Palkhiwalla Vs Sorabji Ardeshir Palkhiwalla
Bombay High Court · AIR 1938 Bom 68 : (1937) 39 BOMLR 1143 : 173 Ind. Cas. 373
Parsi Marriage and Divorce Act, 1936 — Section 32(j)
High Courts10 Mar 1937Allowed
Antony D''mello Vs Joseph Mathew Pereira
Bombay High Court · (1937) 39 BOMLR 620
Criminal Procedure Code, 1898 (CrPC) — Section 177, 181(2)
High Courts10 Mar 1937
Lingo Bhimrao Naik Vs Dattatrya Shripad Jamadagni
Bombay High Court · AIR 1938 Bom 97 : (1937) 39 BOMLR 1233 : 173 Ind. Cas. 817
Contract Act, 1872 — Section 16