High Courts05 Jul 1937
Emperor Vs Baburao Appa Lingayat
Bombay High Court · AIR 1937 Bom 480 : (1937) 39 BOMLR 832
COURT ARCHIVE
Bombay High Court judgments, 1937
230 judgments · page 7 of 12
High Courts02 Jul 1937
Hilalsing Govinda Patil Vs Udesing Vithal
Bombay High Court · AIR 1938 Bom 125 : (1937) 39 BOMLR 1217 : 173 Ind. Cas. 963
Transfer of Property Act, 1882 — Section 41
High Courts29 Jun 1937Dismissed
Rudragowda Yeshvantgowda Vs Gangowda Basagowda Patil
Bombay High Court · AIR 1938 Bom 54 : (1937) 39 BOMLR 1124 : 173 Ind. Cas. 553
Contract Act, 1872 — Section 24
High Courts18 Jun 1937Allowed
Kunwar Rajendar Bahadur Singh Vs Rajeshwar Bali
Bombay High Court · (1937) 39 BOMLR 1021
Limitation Act, 1908 — Section 5
High Courts17 Jun 1937Dismissed
Shri Kamala Vahuji Maharaj Vs The Collector of Bombay
Bombay High Court · (1937) 39 BOMLR 1046
Bombay City Land Revenue Act, 1876 — Section 8
High Courts14 Jun 1937Dismissed
The Commisioner of Income Tax Vs B.J. Fletcher
Bombay High Court · (1937) 39 BOMLR 1051
Income Tax Act, 1922 — Section 4(3)(v)
High Courts14 Jun 1937Dismissed
Parmeshari Din Vs Ram Charan
Bombay High Court · (1937) 39 BOMLR 1019
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 52
High Courts04 Jun 1937Allowed
Pradyumna Kumar Mullick Vs Kumar Dinendra Mullick
Bombay High Court · (1937) 39 BOMLR 1041
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts04 Jun 1937Dismissed
Kumar Krishna Prosad Lal Singha Deo Vs The Baraboni Coal Concern Limited
Bombay High Court · (1937) 39 BOMLR 1034
Evidence Act, 1872 — Section 116
High Courts31 May 1937Dismissed
Harihar Pratap Bakhsh Singh Vs Bajrang Bahadur Singh
Bombay High Court · (1937) 39 BOMLR 1014
Oudh Estates Act, 1869 — Section 22(70)
High Courts07 May 1937Dismissed
Muhammad Husain Khan Vs Kishva Nandan Sahai
Bombay High Court · (1937) 39 BOMLR 979
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts07 May 1937Allowed
Dwarka Nath Singh Vs Raj Rani
Bombay High Court · (1937) 39 BOMLR 939
North Western Provinces and Oudh Court of Wards Act, 1899 — Section 34
High Courts06 May 1937
The Commissioner, Lucknow Division, President of the Managing Committe, Kshattriya College Vs The Duputy Commisioner of Partapgarh
Bombay High Court · (1937) 39 BOMLR 1012
High Courts30 Apr 1937
The Commissioner of Income Tax Vs A.P. Swamy Gomedalli
Bombay High Court · (1937) 39 BOMLR 1010
Income Tax Act, 1961 — Section 55
High Courts23 Apr 1937Dismissed
Krishnaji Vishnu Murale Vs Vishnu Pandharinath Barsode
Bombay High Court · AIR 1938 Bom 90 : (1937) 39 BOMLR 1212 : 173 Ind. Cas. 561
Civil Procedure Code, 1908 (CPC) — Section 73Dekkhan Agriculturists Relief Act, 1879 — Section 22
High Courts22 Apr 1937Dismissed
Rokkam Lakshmi Reddi Vs Rokkam Venkata Reddi
Bombay High Court · (1937) 39 BOMLR 1005
Evidence Act, 1872 — Section 32
High Courts16 Apr 1937
H. Vs H.
Bombay High Court · AIR 1938 Bom 89 : 173 Ind. Cas. 919
Indian and Colonial Divorce (Jurisdiction) Act, 1926 — Section 1
High Courts16 Apr 1937
Maneklal Manilal Gujar Vs Keshav Kishan Bari
Bombay High Court · (1937) 39 BOMLR 1094 : 173 Ind. Cas. 790
Contract Act, 1872 — Section 64Succession Act, 1925 — Section 307Transfer of Property Act, 1882 — Section 51
High Courts15 Apr 1937
Mahabaleshwar Venkatraman Hedge Makki Vs Krishna Ganapati Hegde
Bombay High Court · AIR 1937 Bom 453 : (1937) 39 BOMLR 928
Dekkhan Agriculturists Relief Act, 1879 — Section 13
High Courts15 Apr 1937Allowed
The Jupiter General Insurance Company Limited Vs Ardeshir Bomanji Shroff
Bombay High Court · (1937) 39 BOMLR 997