High Courts22 Sept 1937Dismissed
Haribhai Nanaji Patil Vs Narayan Hari Purvant
Bombay High Court · AIR 1938 Bom 438 : (1938) 40 BOMLR 876
COURT ARCHIVE
Bombay High Court judgments, 1937
230 judgments · page 5 of 12
High Courts21 Sept 1937
Emperor Vs Ramkrishna Gopal Bhide
Bombay High Court · AIR 1938 Bom 179 : (1938) 40 BOMLR 59
Bombay District Police Act, 1890 — Section 42, 71
High Courts20 Sept 1937
Nadirshaw Jamshedji Vachha Vs Manekbai Nadirshaw Vachha
Bombay High Court · AIR 1938 Bom 218 : (1938) 40 BOMLR 195
Parsi Marriage and Divorce Act, 1936 — Section 40
High Courts20 Sept 1937
Pannalal Murlidhar Marwadi Vs Khemchand Sakharchand Gujarathi
Bombay High Court · AIR 1938 Bom 288 : (1938) 40 BOMLR 389
High Courts17 Sept 1937Dismissed
Naru Shidu Gaikwad Vs Krishna Shidu Gaikwad
Bombay High Court · AIR 1938 Bom 210 : (1938) 40 BOMLR 166
Limitation Act, 1908 — Article 142, 144
High Courts16 Sept 1937Dismissed
Jambu Tavanappa Adake Vs Gopalkrishnacharya Rangacharya Karvir
Bombay High Court · AIR 1938 Bom 291 : (1938) 40 BOMLR 359
High Courts16 Sept 1937
Nagappa Ramaya Bab Balgi Vs Santappa Pandurang Pai Annappa Ramchandra Pai Vs Nagappa Ramaya Bab Balgi
Bombay High Court · AIR 1938 Bom 311 : (1938) 40 BOMLR 365
Religious Endowments Act, 1863 — Section 14
High Courts16 Sept 1937
Shrimal Kasturchand Marwadi Vs Hiralal Hansraj Marwadi
Bombay High Court · AIR 1938 Bom 289 : (1938) 40 BOMLR 371
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Transfer of Property Act, 1882 — Section 53
High Courts15 Sept 1937Dismissed
Secretary of State for India in Council Vs Bhagwandas Goverdhandas
Bombay High Court · AIR 1938 Bom 168 : (1938) 40 BOMLR 19
Government of India Act, 1915 — Section 30
High Courts14 Sept 1937
The Surat Borough Municipality Vs Hamiduddin Nasiruddin Sayed
Bombay High Court · AIR 1938 Bom 301 : (1938) 40 BOMLR 387
Bombay Municipal Boroughs Act, 1925 — Section 111
High Courts14 Sept 1937
Jesinglal Kalidas Shah Vs Gangadhar Mahadeo Karandikar
Bombay High Court · AIR 1938 Bom 354 : (1938) 40 BOMLR 507
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15, 75
High Courts13 Sept 1937
Veerappa Channappa Gondi Vs Iratappa Malagi
Bombay High Court · AIR 1938 Bom 209 : (1938) 40 BOMLR 152
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 115Limitation Act, 1908 — Article 166, 4
High Courts13 Sept 1937Allowed
Koynabai Vs The Bombay Municipal Corporation
Bombay High Court · AIR 1938 Bom 155 : (1938) 40 BOMLR 12 : 173 Ind. Cas. 673
Workmens Compensation Act, 1923 — Section 2(1)(n)
High Courts10 Sept 1937Allowed
The Central Bank of India Limited Vs P.D. Shamdasani
Bombay High Court · AIR 1938 Bom 33 : (1937) 39 BOMLR 1187
Bankers Books Evidence Act, 1891 — Section 6Criminal Procedure Code, 1898 (CrPC) — Section 94
High Courts07 Sept 1937Dismissed
Vithabai Dattu Patar Vs Malhar Shankar Kulkarni
Bombay High Court · AIR 1938 Bom 228 : (1938) 40 BOMLR 147
Evidence Act, 1872 — Section 108Transfer of Property Act, 1882 — Section 43
High Courts03 Sept 1937
John Andrew Lammas Dore Vs Karachivalla and Co.
Bombay High Court · AIR 1938 Bom 364 : (1938) 40 BOMLR 473
Negotiable Instruments Act, 1881 (NI) — Section 115, 116
High Courts02 Sept 1937
Basawant Mallappa Neje Vs Kallappa Virbhadrappa Kotiwale
Bombay High Court · AIR 1938 Bom 222 : (1938) 40 BOMLR 164
High Courts02 Sept 1937
Vinayak Pandurangrao Desai Vs Parsappa Laxmanna Biradar
Bombay High Court · AIR 1938 Bom 212 : (1938) 40 BOMLR 160
Registration Act, 1908 — Section 17, 23, 58
High Courts24 Aug 1937
Rudragouda Venkangouda Patil Vs Basangouda Danappagouda Patil
Bombay High Court · AIR 1938 Bom 257 : (1938) 40 BOMLR 202
Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 17
High Courts24 Aug 1937Allowed
Vinayak Ganesh Malwadkar Vs Shantabai Bapu Bayaji
Bombay High Court · (1938) 40 BOMLR 180
Guardians and Wards Act, 1890 — Section 29