High Courts23 Dec 1910
Shrigopal Chiranjilal Vs Dhanalal Ghasiram
Bombay High Court · 9 Ind. Cas. 944
Limitation Act, 1908 — Section 19
COURT ARCHIVE
Bombay High Court judgments, 1910
155 judgments · page 1 of 8
High Courts20 Dec 1910
Gambhirsingji Bhagvatsangji Vs Agarsing Bhausing
Bombay High Court · 9 Ind. Cas. 943
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Dec 1910
Jafarkhan Jatbarkhan Pathan Vs Daudshah Mahomedshah Fakir
Bombay High Court · (1911) 13 BOMLR 49
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts16 Dec 1910Dismissed
Sardar Ganpat Rao Moharkar Vs Sardar Anand Rao, Baji Sahib
Bombay High Court · (1910) 12 BOMLR 267
Pensions Act, 1871 — Section 6
High Courts14 Dec 1910Dismissed
Maharaja Manindra Chandra Nandi Vs The Secretary of State for India in Council
Bombay High Court · (1911) 13 BOMLR 82
Cess Act, 1880 — Section 6, 72, 80
High Courts09 Dec 1910
Jehangir Dadabhai Vs Kaikhusru Kavasha
Bombay High Court · 9 Ind. Cas. 951
Succession Act, 1925 — Section 82
High Courts02 Dec 1910Dismissed
Kumar Chandra Kishore Roy Vs Prasanna Kumari Dasi and Sarat Kumari Dasi
Bombay High Court · (1911) 13 BOMLR 67
Succession Act, 1925 — Section 111, 187
High Courts02 Dec 1910Dismissed
Muhammad Bakar Vs Nawab Mirza Muhammad Bakar Ali Khan
Bombay High Court · (1911) 13 BOMLR 75
Transfer of Property Act, 1882 — Section 92
High Courts22 Nov 1910
The Aryodaya Spinning and Weaving Co. Ltd. Vs Siva Virchand
Bombay High Court · (1911) 13 BOMLR 19
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts21 Nov 1910Dismissed
Salekhan Valad Janglikhan Deshmukh Vs Vishvanath Mahadeo Tilak
Bombay High Court · (1911) 13 BOMLR 22
Civil Procedure Code, 1882 — Section 232Limitation Act, 1963 — Article 179
High Courts17 Nov 1910Dismissed
Musammat Bachi Vs Bikhchand Jiomal and Kherajmal Dewanmal Musammat Bhanbhen Vs Kherajmal Dewanmal
Bombay High Court · (1911) 13 BOMLR 56
High Courts17 Nov 1910
Emperor Vs Kalekhan Sardarkhan
Bombay High Court · (1910) 12 BOMLR 1060
Bombay District Municipal Act, 1901 — Section 96
High Courts15 Nov 1910Dismissed
Roy Jatindra Nath Chowdhri Vs Prasanna Kumar Bannerji
Bombay High Court · (1911) 13 BOMLR 1
High Courts15 Nov 1910
Somana Basappa Bagvankar Vs Gadigeya Kornaya Hiremath
Bombay High Court · 9 Ind. Cas. 941
Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92
High Courts11 Nov 1910
Ayeshabai Vs Ahmed Essa Josin Mahomed Vs Ahmed Bin Essa
Bombay High Court · (1911) 13 BOMLR 670
High Courts09 Nov 1910
In Re: Rassul Haji Cassum
Bombay High Court · 9 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60Provincial Insolvency Act, 1920 — Section 53(2)
High Courts09 Nov 1910
In Re: Rassual Haji Cassum
Bombay High Court · (1911) 13 BOMLR 13
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58