High Courts26 Feb 1910Allowed
Sitabai Vs Ramchandrarao V. Bhonsle
Bombay High Court · (1910) 12 BOMLR 373
COURT ARCHIVE
Bombay High Court judgments, 1910
166 judgments · page 8 of 9
High Courts24 Feb 1910Dismissed
Gulam Hussein Tyaballi Vs Mahamadally Ibrahimji
Bombay High Court · (1910) 12 BOMLR 531
Transfer of Property Act, 1882 — Section 90
High Courts22 Feb 1910
Treacher and Co. Ltd. Vs Mahomedali Adamji Peerbhoy
Bombay High Court · (1910) 12 BOMLR 597
High Courts22 Feb 1910Dismissed
Pirojshah Bhikaji Vs Pestonji Merwanji
Bombay High Court · (1910) 12 BOMLR 366
Probate and Administration Act, 1881 — Section 81Succession Act, 1865 — Section 250
High Courts15 Feb 1910Dismissed
Imdad Ahmad, Dwarka Prasad, Jagdat Ram Pathak and Rahmu Chaudhri Vs Raja Pratab Narain Singh
Bombay High Court · (1910) 12 BOMLR 419
High Courts15 Feb 1910Dismissed
Udai Raj Singh Vs Raja Bhagwan Bakhsh Singh
Bombay High Court · (1910) 12 BOMLR 409
Oudh Estates Act, 1869 — Section 13, 16, 17
High Courts14 Feb 1910
Breul and Co. Vs Haji Sidick Haji Ibrahim
Bombay High Court · (1910) 12 BOMLR 474
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 108
High Courts14 Feb 1910
Govind Annaji Bodhani Vs Trimbak Govind Dhaneshwar
Bombay High Court · (1910) 12 BOMLR 363
High Courts14 Feb 1910Allowed
Dattambhat Rambhat Vs Krishnabhat Govindbhat
Bombay High Court · (1910) 12 BOMLR 491
Transfer of Property Act, 1882 — Section 67
High Courts07 Feb 1910
Haji Umar Abdul Rahiman Vs Gustadji Mancherji Cooper
Bombay High Court · (1910) 12 BOMLR 354
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts07 Feb 1910
Gadigeya Adiveya Hiremath Vs Basaya Mallaya Rapati
Bombay High Court · (1910) 12 BOMLR 358
High Courts03 Feb 1910
Emperor Vs Kashinath Bagaji Sali
Bombay High Court · (1910) 12 BOMLR 226
Criminal Procedure Code, 1898 (CrPC) — Section 222, 234, 403
High Courts31 Jan 1910Dismissed
Joshi Narbadashankar Hurjivan Vs Mathuradas Gokuldas
Bombay High Court · (1910) 12 BOMLR 1058
Contract Act, 1872 — Section 57
High Courts27 Jan 1910
Husensha Rahimansha Vs Mashaksha Mujafaesha
Bombay High Court · (1910) 12 BOMLR 232
Criminal Procedure Code, 1898 (CrPC) — Section 523
High Courts24 Jan 1910
Ramakrishna Narayan Sindhe Vs Vinayak Nabayan Saswadkar
Bombay High Court · (1910) 12 BOMLR 219
Transfer of Property Act, 1882 — Section 85
High Courts20 Jan 1910Allowed
Sakharam Hari Vs Laxmipriya Tirtha Swami
Bombay High Court · (1910) 12 BOMLR 157
Limitation Act, 1877 — Article 131
High Courts20 Jan 1910
In Re: Rachappa Tippanna
Bombay High Court · (1910) 12 BOMLR 229
Criminal Procedure Code, 1898 (CrPC) — Section 201, 203Penal Code, 1860 (IPC) — Section 211
High Courts19 Jan 1910Allowed
Emperor Vs Mulji Damodardas
Bombay High Court · (1910) 12 BOMLR 122
Bombay Municipal Corporation Act, 1888 — Section 390, 390(1)