COURT ARCHIVE

Bombay High Court judgments, 1910

166 judgments · page 9 of 9

High Courts19 Jan 1910Dismissed

Emperor Vs Balvantrao Anantrao

Bombay High Court · (1910) 12 BOMLR 124

Bombay Abkari Act, 1878 — Section 43(b)

High Courts19 Jan 1910Allowed

Bombay High Court · (1910) 12 BOMLR 126

Bombay Municipal Corporation Act, 1888 — Section 377

High Courts17 Jan 1910

Bombay High Court · (1910) 12 BOMLR 223

High Courts17 Jan 1910Allowed

Bombay High Court · (1910) 12 BOMLR 316

Contract Act, 1872 — Section 178

High Courts13 Jan 1910Dismissed

Bombay High Court · (1910) 12 BOMLR 225

High Courts01 Jan 1910

Bombay High Court · (1910) 12 BOMLR 923

Criminal Procedure Code, 1898 (CrPC) — Section 209