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Bombay High Court judgments, 1908

171 judgments · page 1 of 9

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High Courts17 Dec 1908

Sherbanoo Vs Ajbai and Another

Bombay High Court · 1 Ind. Cas. 309

Criminal Procedure Code, 1898 (CrPC) — Section 491
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High Courts16 Dec 1908

Motilal Kalyandas Vs Bai Ochha

Bombay High Court · 1 Ind. Cas. 338

Bombay Civil Courts Act, 1869 — Section 9
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High Courts11 Dec 1908

Madhavji Kamdar and Chhotubhai Vs Dada Mahomed

Bombay High Court · 1 Ind. Cas. 201

Solicitors Act, 1843 — Section 43
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High Courts09 Dec 1908

Amrita Ravji Rao Vs Shridhar Narayan Oke and Others

Bombay High Court · 1 Ind. Cas. 322

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High Courts09 Dec 1908

Raja Bahadur Shiv Lal Moti Lal Vs Rajee Vappa Pampanna

Bombay High Court · 1 Ind. Cas. 319

Civil Procedure Code, 1908 (CPC) — Section 43
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High Courts08 Dec 1908

Manchershaw S. Narielwalla Vs Ardeshir S. Narielwalla

Bombay High Court · (1908) 10 BOMLR 1209

Trusts Act, 1882 — Section 5, 6
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High Courts03 Dec 1908

Emperor Vs Mahamad Khan Rajakhan Pathan

Bombay High Court · 1 Ind. Cas. 104

Criminal Procedure Code, 1898 (CrPC) — Section 210Penal Code, 1860 (IPC) — Section 409
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High Courts03 Dec 1908

Emperor Vs Manilal Bhogilal

Bombay High Court · 1 Ind. Cas. 102

Factories Act, 1881 — Section 15(1)(c)
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High Courts01 Dec 1908

The Bombay Fire Insurance Co. Vs Ahmedbhoy Habibbhoy

Bombay High Court · 1 Ind. Cas. 14

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High Courts01 Dec 1908

Laldas Jibhai Vs Bai Lala

Bombay High Court · 1 Ind. Cas. 105

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High Courts30 Nov 1908

In Re: Sadashiv Narayan Valkar

Bombay High Court · 1 Ind. Cas. 103

Criminal Procedure Code, 1898 (CrPC) — Section 517
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High Courts27 Nov 1908

Sir Dinshaw Manockji Petit and Others Vs Sir Jamsetji Jeejeebhoy and Others

Bombay High Court · 2 Ind. Cas. 701

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High Courts26 Nov 1908

Vachhani Keshabhai Baliabhai Vs Vachhani Nanbha Bawaji

Bombay High Court · 1 Ind. Cas. 108

Suits Valuation Act, 1887 — Section 8
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High Courts23 Nov 1908Dismissed

Subraya Vithal Naik Vs Nagapa Subaya Shanbhog

Bombay High Court · (1908) 10 BOMLR 1206

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High Courts19 Nov 1908

Umabai Mangeshrao Vs Vithal Vasudeo Shetti

Bombay High Court · 1 Ind. Cas. 120

Civil Procedure Code, 1908 (CPC) — Section 28
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High Courts17 Nov 1908

Amarsang Mavsang Vs Jethalal Maganlal

Bombay High Court · (1908) 10 BOMLR 1201

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High Courts17 Nov 1908

Sundrabai Saheb Vs The Collector of Belgaum

Bombay High Court · (1908) 10 BOMLR 1197

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High Courts16 Nov 1908

Esmail Ebrahim Vs Haji Jan Mahomed

Bombay High Court · (1908) 10 BOMLR 1172

Civil Procedure Code, 1908 (CPC) — Section 103, 117
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High Courts16 Nov 1908

Government Pleader Vs Jagannath M. Samant

Bombay High Court · (1908) 10 BOMLR 1169

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High Courts13 Nov 1908

Rammul Dayalmul Vs Megh Raj Gunga Bux

Bombay High Court · 1 Ind. Cas. 199

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