High Courts20 Jan 1908Allowed
Bhagwan Vithoba Vs Warubai Baburao Mudke
Bombay High Court · (1908) 10 BOMLR 389
COURT ARCHIVE
Bombay High Court judgments, 1908
171 judgments · page 9 of 9
High Courts17 Jan 1908
Ayshabai Vs Ebrahim Haji Jacob
Bombay High Court · (1908) 10 BOMLR 117
Limitation Act, 1963 — Section 10
High Courts16 Jan 1908
In Re: Gopal Siddeshwar Deshpande
Bombay High Court · (1908) 10 BOMLR 95
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 471
High Courts16 Jan 1908
Collector of Belgaum Vs Bhimrao V. Patel
Bombay High Court · (1908) 10 BOMLR 657
Land Acquisition Act, 1894 — Section 23
High Courts13 Jan 1908Dismissed
In Re: Indian Companies Act and Shah Steam Navigation Co.
Bombay High Court · (1908) 10 BOMLR 107
Companies Act, 1882 — Section 128English Companies Act, 1862 — Section 79
High Courts10 Jan 1908
In Re: Ganeshdas Panalal R.D. Sethna
Bombay High Court · (1908) 10 BOMLR 77
Insolvency Act, 1848 — Section 2, 26
High Courts09 Jan 1908
In Re: Framji Cawasji Marker : Costs of Crawford and Co.
Bombay High Court · (1908) 10 BOMLR 76
High Courts09 Jan 1908
Emperor Vs Nashmirbai
Bombay High Court · (1908) 10 BOMLR 92
City of Bombay Police Act, 1902 — Section 120
High Courts04 Jan 1908Allowed
Raja Rai Bhagwat Dayal Singh Vs Debi Dayal Sahu
Bombay High Court · (1908) 10 BOMLR 230
Contract Act, 1872 — Section 196