High Courts03 Mar 1908Allowed
Sir Jehangir Cawasji Jehangir Vs The Hope Mills Ltd.
Bombay High Court · (1908) 10 BOMLR 488
COURT ARCHIVE
Bombay High Court judgments, 1908
171 judgments · page 7 of 9
High Courts28 Feb 1908
Bai Diwali Vs Girdhar Govindram Patel
Bombay High Court · (1908) 10 BOMLR 577
Civil Procedure Code, 1908 (CPC) — Section 13Dekkhan Agriculturists Relief Act, 1879 — Section 20
High Courts27 Feb 1908
Janardana Vishnu and Ravji Mangesh Vs Anant Laxmanshet
Bombay High Court · (1908) 10 BOMLR 575
Transfer of Property Act, 1882 — Section 100
High Courts26 Feb 1908Allowed
Balwant R. Natu Vs Secretary of State
Bombay High Court · (1908) 10 BOMLR 531
Forest Act, 1927 — Section 5
High Courts25 Feb 1908
Tehilram Girdharidas Vs Kashibai
Bombay High Court · 1 Ind. Cas. 614
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts25 Feb 1908
Tehilram Girdharidas Vs Kasmibai
Bombay High Court · (1908) 10 BOMLR 403
Transfer of Property Act, 1882 — Section 55(4)(b)
High Courts25 Feb 1908Dismissed
Soonabai Vs Tribhovandas N. Malvi
Bombay High Court · (1908) 10 BOMLR 337
High Courts24 Feb 1908
Haji Bibi Vs H.H. Sir Sultan Mahomed Shah
Bombay High Court · (1908) 10 BOMLR 327
Civil Procedure Code, 1908 (CPC) — Section 26
High Courts24 Feb 1908
Gangaram Keval Vs Nagindas Khushaldas
Bombay High Court · (1908) 10 BOMLR 519
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts24 Feb 1908Dismissed
Ardeshir Mancherji Kharadi Vs Assistant Collector
Bombay High Court · (1908) 10 BOMLR 517
High Courts20 Feb 1908
Hazarimal Fakirchand Vs Namdev Rakhmaji
Bombay High Court · (1908) 10 BOMLR 296
High Courts15 Feb 1908Dismissed
Ali Miyan Mahomedbhai Vs B.B. and C.I. Ry.
Bombay High Court · (1908) 10 BOMLR 306
Contract Act, 1872 — Section 45
High Courts14 Feb 1908Allowed
Juggannath Harilal Vs Tulra Kera
Bombay High Court · (1908) 10 BOMLR 314
High Courts12 Feb 1908Allowed
Pestonji Jivanji Vs Edulji Chinoy
Bombay High Court · (1908) 10 BOMLR 287
High Courts12 Feb 1908Allowed
Vishnu Dhondi Vs Babaji Bahiru
Bombay High Court · (1908) 10 BOMLR 505
Dekkhan Agriculturists Relief Act, 1879 — Section 47
High Courts11 Feb 1908Allowed
Dhikajlal Panachand Vs Hormusji Edulji Bottlewalla
Bombay High Court · (1908) 10 BOMLR 301