High Courts09 Jul 1908
Lalbhai Tricamlal and Others Vs The Municipal Commissioner for the City of Bombay
Bombay High Court · 3 Ind. Cas. 361
City of Bombay Municipal Council Act, 1988 — Section 354, 471
COURT ARCHIVE
Bombay High Court judgments, 1908
171 judgments · page 5 of 9
High Courts09 Jul 1908
Lalbhai Tricamlal Vs The Municipal Commissioner for the City of Bombay
Bombay High Court · (1908) 10 BOMLR 821
City of Bombay Municipal Council Act, 1988 — Section 354
High Courts07 Jul 1908Dismissed
Emperor Vs Bhausing Dhumalsing
Bombay High Court · (1908) 10 BOMLR 759
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 147
High Courts06 Jul 1908Dismissed
Mahamad Muse Vs Bagas Amanji Umar
Bombay High Court · (1908) 10 BOMLR 742
High Courts06 Jul 1908Dismissed
Kalianji Ranchhod Vs Bezanji Nassarwanji
Bombay High Court · (1908) 10 BOMLR 754
High Courts01 Jul 1908
The Trustees for the Improvement of the City of Bombay Vs Karsandas Nathu and Others
Bombay High Court · 1 Ind. Cas. 451
City of Bombay Improvement Act, 1898 — Section 48(3)Land Acquisition Act, 1894 — Section 23
High Courts01 Jul 1908Dismissed
Trustees for The Improvement of The City of Bombay Vs Karsondas Nathu
Bombay High Court · (1908) 10 BOMLR 688
Land Acquisition Act, 1894 — Section 23(3)
High Courts01 Jul 1908Dismissed
Sankaralinga Nadan Vs Raja Rajeswara Dorai
Bombay High Court · (1908) 10 BOMLR 781
High Courts25 Jun 1908Allowed
Datto Govind Kulkarni Vs Pandurang Vinayak
Bombay High Court · (1908) 10 BOMLR 692
High Courts18 Jun 1908
Government of Bombay Vs Karim Tar Mahomed
Bombay High Court · (1908) 10 BOMLR 660
Land Acquisition Act, 1894 — Section 18
High Courts18 Jun 1908
Emperor Vs Chandra Krishna
Bombay High Court · (1908) 10 BOMLR 632
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 395
High Courts18 Jun 1908Allowed
In Re: Dayal Kanji
Bombay High Court · (1908) 10 BOMLR 630
Bombay Village Police Act, 1867 — Section 14
High Courts17 Jun 1908Dismissed
In Re: S.E. Dubash
Bombay High Court · (1908) 10 BOMLR 628
Penal Code, 1860 (IPC) — Section 352
High Courts16 Jun 1908
Prabhakar Kashinath Vs Khanderao Antajirao
Bombay High Court · (1908) 10 BOMLR 625
Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts15 Jun 1908
Bayabai and Others Vs Haji Noor Muhammad
Bombay High Court · 2 Ind. Cas. 146
Civil Procedure Code, 1908 (CPC) — Section 74
High Courts10 Jun 1908Allowed
The Surat City Municipality Vs Tyabali Daudbhai
Bombay High Court · (1908) 10 BOMLR 622
High Courts03 Jun 1908Dismissed
Debendra Nath Dutt Vs The Administrator-General of Bengal
Bombay High Court · (1908) 10 BOMLR 648
High Courts02 Jun 1908Allowed
The Bank of Bombay Vs Sulleman Somji
Bombay High Court · (1908) 10 BOMLR 636
Companies Act, 1882 — Section 55