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Bombay High Court judgments, 1908

171 judgments · page 4 of 9

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High Courts31 Jul 1908

Dattatraya Waman Vs Rukhmabai Pandurang

Bombay High Court · (1908) 10 BOMLR 770

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High Courts31 Jul 1908

Dattatraya Waman Tillu Vs Rukhmabai

Bombay High Court · 1 Ind. Cas. 466

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High Courts30 Jul 1908

Shiv Ram Dhondu Pujara Vs Sakha Ram Krishna Kulkerni

Bombay High Court · 1 Ind. Cas. 459

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High Courts30 Jul 1908Dismissed

Shivram Dhondu Pujara Vs Sakharam Krishna Kulkarni

Bombay High Court · (1908) 10 BOMLR 939

Limitation Act, 1963 — Article 179
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High Courts29 Jul 1908Dismissed

Jalbhoy Ardesir Sett Vs Secretary of State for India

Bombay High Court · (1908) 10 BOMLR 931

Land Acquisition Act, 1894 — Section 23
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High Courts24 Jul 1908

Ganapa Sanna Suba Vs Subi Sanna Suba

Bombay High Court · (1908) 10 BOMLR 927

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High Courts23 Jul 1908

In Re: Esufali Salebhai

Bombay High Court · (1908) 10 BOMLR 994

Land Acquisition Act, 1894 — Section 11, 23, 30
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High Courts23 Jul 1908

Laxmi Tatya Lugade Vs Aba Appaji Lugade

Bombay High Court · (1908) 10 BOMLR 924

Bombay Civil Courts Act, 1869 — Section 16Councils Act, 1861 — Section 5
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High Courts22 Jul 1908Allowed

Emperor Vs Bal Gangadhar Tilak

Bombay High Court · (1908) 10 BOMLR 848

Penal Code, 1860 (IPC) — Section 124A
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High Courts22 Jul 1908

In Re: Naoroji Sorabji Talati

Bombay High Court · (1908) 10 BOMLR 965

Insolvency Act, 1848 — Section 26, 7
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High Courts22 Jul 1908Allowed

Nathu Piraji Marwadi Vs Umedmal Gadumal

Bombay High Court · (1908) 10 BOMLR 768

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High Courts21 Jul 1908Dismissed

The Bank of Bombay Vs Suleman Somji

Bombay High Court · (1908) 10 BOMLR 1065

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High Courts21 Jul 1908Dismissed

Dossibai Framji Markar Vs Cooverbai Hormasji Markar

Bombay High Court · (1908) 10 BOMLR 758

Presidency Small Cause Courts Act, 1882 — Section 19(k)
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High Courts20 Jul 1908

Shivajirao Madhavrao Vs Vasantrao Madhavrao

Bombay High Court · (1908) 10 BOMLR 778

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High Courts17 Jul 1908Allowed

Atar Singh Vs Thakar Singh

Bombay High Court · (1908) 10 BOMLR 790

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High Courts17 Jul 1908Dismissed

Emperor Vs Babulal Kanaiyalal

Bombay High Court · (1908) 10 BOMLR 761

Penal Code, 1860 (IPC) — Section 21(10)
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High Courts17 Jul 1908

Jyanibegam Fakiroddin Vs Umrav Begam

Bombay High Court · (1908) 10 BOMLR 764

Contract Act, 1872 — Section 70
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High Courts16 Jul 1908

Parashram Hanmanta Vs Balmukund Lachiram

Bombay High Court · (1908) 10 BOMLR 752

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High Courts14 Jul 1908

Govinda Bala Vs Ganu Abaji

Bombay High Court · (1908) 10 BOMLR 749

Limitation Act, 1963 — Article 14
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High Courts13 Jul 1908

Dadabhai Muse Valli Vs Dadabhai Valli Abhram

Bombay High Court · (1908) 10 BOMLR 745

Dekkhan Agriculturists Relief Act, 1879 — Section 12
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