High Courts23 Dec 1971Allowed
M/s The Phoenix Mills Ltd. Vs Central Bureau of Investigation
Bombay High Court · (1973) MhLj 677
Imports and Exports (Control) Act, 1947 — Section 5, 6Penal Code, 1860 (IPC) — Section 120B, 172, 173, 174, 175
COURT ARCHIVE
Bombay High Court judgments, 1971
172 judgments · page 1 of 9
High Courts23 Dec 1971
D.S. Rame Vs The State of Maharashtra
Bombay High Court · (1973) 1 LLJ 213
Bombay Civil Services Rules, 1959 — Rule 161Constitution of India, 1950 — Article 163(3), 226Evidence Act, 1872 — Section 123, 162
High Courts22 Dec 1971
Ramesh Premchand Shah and Another Vs Engineers'' Enterprises Pvt. Ltd. and Others
Bombay High Court · (1977) 47 CompCas 294
Companies Act, 1956 — Section 397, 398, 433
High Courts18 Dec 1971
Chindhu Gotu Sonar Vs Vana Munji Patil
Bombay High Court · AIR 1973 Bom 94 : (1972) 74 BOMLR 691 : (1973) ILR (Bom) 249 : (1973) MhLj 113
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32, 43, 70, 84, 85
High Courts13 Dec 1971
Laxmibai Kisanrao Tamhane and Others Vs Trivenibai
Bombay High Court · AIR 1973 Bom 152 : (1972) 74 BOMLR 540 : (1973) ILR (Bom) 126 : (1972) MhLj 693
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 44Civil Procedure Code, 1908 (CPC) — Section 9Transfer of Property Act, 1882 — Section 111
High Courts09 Dec 1971
Shevantibai Dattatraya Mane and Another Vs Vasant Gopal Deshmukh and Others
Bombay High Court · AIR 1973 Bom 97 : (1972) 74 BOMLR 701 : (1972) MhLj 953
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(4), 12(3)
High Courts07 Dec 1971Allowed
Ramzan Fathubhai Tamboli Vs Bansilal Chunilal Munot
Bombay High Court · (1974) 76 BOMLR 39 : (1974) MhLj 350
Bombay High Court (Appellate Side) Rules, 1960 — Rule 6
High Courts07 Dec 1971
Madhukar Bhaskar Sheorey Vs Saral Madhukar Sheorey
Bombay High Court · AIR 1973 Bom 55 : (1972) 74 BOMLR 496 : (1973) ILR (Bom) 113 : (1972) MhLj 762
Hindu Marriage Act, 1955 — Section 13(1A)
High Courts01 Dec 1971
M. Gordhandas and Co. Vs D. Arvind Mills
Bombay High Court · (1974) 76 BOMLR 119
Evidence Act, 1872 — Section 58
High Courts25 Nov 1971
Moolchand Purushottam Patel Vs Sales Tax Officer Cinematographic Exhibitors Association Vs Sales Tax Officer
Bombay High Court · (1977) 40 STC 475
Bombay Sales Tax Act, 1959 — Section 11, 12A(4), 2(28), 2(33), 22
High Courts22 Nov 1971
Keki Pestonji Jamadar and Another Vs Kohodadad Merwan Irani and Others
Bombay High Court · AIR 1973 Bom 130 : (1972) 74 BOMLR 198 : (1973) ILR (Bom) 80 : (1972) MhLj 427
Bombay Public Trusts Act, 1950 — Section 19, 79, 80
High Courts19 Nov 1971Dismissed
Vithalrao Ramchandra Ghorpade Vs The State of Maharashtra
Bombay High Court · (1972) 74 BOMLR 523 : (1972) MhLj 841
Bombay Police Act, 1951 — Section 59Constitution of India, 1950 — Article 14, 16, 19, 226, 309States Reorganisation Act, 1956 — Section 115
High Courts19 Nov 1971
Babhutmal Raichand Oswal Vs Laxmibai Raghunath Tarte
Bombay High Court · (1972) 74 BOMLR 214 : (1972) MhLj 382
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 108
High Courts17 Nov 1971Dismissed
Jaggannath Dwarkanath Raje Vs The State of Maharashtra
Bombay High Court · (1972) 74 BOMLR 320 : (1972) MhLj 618
Constitution of India, 1950 — Article 14, 15, 16, 226, 309Evidence Act, 1872 — Section 114, 123States Reorganisation Act, 1956 — Section 115
High Courts17 Nov 1971
Trust for Education, Achalpur Vs Chandrabhan Akaji Dhor
Bombay High Court · AIR 1972 Bom 235 : (1972) MhLj 164
Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 129
High Courts15 Nov 1971
Ratnaprabhabai Vs Sheshrao Shankarrao Bhore
Bombay High Court · AIR 1972 Bom 182 : (1972) 74 BOMLR 434 : (1972) MhLj 159
Hindu Marriage Act, 1955 — Section 23, 9
High Courts12 Nov 1971
The Sholapur Municipal Corporation Vs Ramchandra Ramappa Madgundi
Bombay High Court · (1972) 74 BOMLR 469
Bombay Municipal Boroughs Act, 1925 — Section 81(6), 82(3), 84(1)
High Courts12 Nov 1971
Rayabai Vs The State of Maharashtra
Bombay High Court · AIR 1973 Bom 59 : (1972) MhLj 706
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts12 Nov 1971
Gulamhussein Ahmedalli and Co. Vs Canhag Private Ltd.
Bombay High Court · (1972) 42 CompCas 136 : (1972) 42 ITR 136
Companies Act, 1956 — Section 433, 434, 434(1)
High Courts11 Nov 1971
Plaza Chemical Industries Vs Kohinoor Chemical Co. Ltd.
Bombay High Court · AIR 1973 Bom 191 : (1972) 74 BOMLR 838
Trade and Merchandise Marks Act, 1958 — Section 46, 46(3)