CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Bombay High Court/1906

COURT ARCHIVE

Bombay High Court judgments, 1906

162 judgments · page 1 of 9

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1903
  • 1902
  • 1901
High Courts21 Dec 1906

Emperor Vs Cooverji Nasarwanji

Bombay High Court · (1907) 9 BOMLR 161

Bombay Motor Vehicles Tax Act, 1958 — Section 9(1)
Read judgment
High Courts19 Dec 1906

Banubi Umarsaheb Vs Narsingrao Ranojirao

Bombay High Court · (1907) 9 BOMLR 91

Read judgment
High Courts18 Dec 1906Dismissed

Jonnalagadda Venkamma Vs Jonnalagadda Subrahmaniam

Bombay High Court · (1907) 9 BOMLR 89

Read judgment
High Courts16 Dec 1906

Emperor Vs Ramkrishna Yeshwant Adarkar

Bombay High Court · (1907) 9 BOMLR 33

Penal Code, 1860 (IPC) — Section 182, 211
Read judgment
High Courts14 Dec 1906Allowed

Rani Chandra Kunwar Vs Chaudhuri Narpat Singh and Raja Makund Singh

Bombay High Court · (1907) 9 BOMLR 267

Read judgment
High Courts14 Dec 1906Dismissed

Shahar Banoo Vs Aga Mahomed Jaffer Bindaneem

Bombay High Court · (1907) 9 BOMLR 85

Read judgment
High Courts14 Dec 1906

Emperor Vs Abdul Satar Ilahibax

Bombay High Court · (1907) 9 BOMLR 30

Criminal Procedure Code, 1898 (CrPC) — Section 133Penal Code, 1860 (IPC) — Section 399
Read judgment
High Courts14 Dec 1906Dismissed

Rani Sundar Koer Vs Rai Sham Krishen Rai Sham Krishen Vs Rani Sundar Koer

Bombay High Court · (1907) 9 BOMLR 304

Contract Act, 1872 — Section 16
Read judgment
High Courts14 Dec 1906Dismissed

Gujrajmati Teorain Vs Saiyid Akbar Husain

Bombay High Court · (1907) 9 BOMLR 83

Read judgment
High Courts14 Dec 1906

Bomanji Cowasjee Vs The Chief Judge and C. of The Chief Court

Bombay High Court · (1907) 9 BOMLR 3

Evidence Act, 1872 — Section 155(3), 157
Read judgment
High Courts14 Dec 1906Dismissed

In Re: S.B. Sarbadhicary

Bombay High Court · (1907) 9 BOMLR 9

Letters Patent Act, 1865 — Section 8
Read judgment
High Courts13 Dec 1906

Emperor Vs Hari Ramji

Bombay High Court · (1907) 9 BOMLR 27

Evidence Act, 1872 — Section 114, 14(a)
Read judgment
High Courts12 Dec 1906

Damodar Sakarchand Vs Vyanku Gangaram

Bombay High Court · (1907) 9 BOMLR 199

Transfer of Property Act, 1882 — Section 90
Read judgment
High Courts11 Dec 1906

Nathu Gangaram Vs Hansraj Morarji

Bombay High Court · (1907) 9 BOMLR 114

Read judgment
High Courts07 Dec 1906

Emperor Vs Isap Mahmad

Bombay High Court · (1907) 9 BOMLR 148

Criminal Procedure Code, 1898 (CrPC) — Section 199, 238
Read judgment
High Courts07 Dec 1906

In Re: M.B. Chothia

Bombay High Court · (1907) 9 BOMLR 38

Read judgment
High Courts04 Dec 1906

In Re: Government and Dayal Mulji

Bombay High Court · (1907) 9 BOMLR 99

Land Acquisition Act, 1894 — Section 18
Read judgment
High Courts04 Dec 1906

Dhanjibhoy Raghoo Vs Meherally Moraj

Bombay High Court · (1907) 9 BOMLR 901

Civil Procedure Code, 1908 (CPC) — Section 50
Read judgment
High Courts03 Dec 1906

Ralli Brothers Vs Noor Mahomed

Bombay High Court · (1906) 8 BOMLR 955

Arbitration Act, 1899 — Section 19
Read judgment
High Courts29 Nov 1906

Emperor Vs Tulsidas Chhaganlal

Bombay High Court · (1906) 8 BOMLR 951

Penal Code, 1860 (IPC) — Section 408
Read judgment
123…9Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions