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Bombay High Court judgments, 1906

162 judgments · page 3 of 9

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High Courts04 Oct 1906

Emperor Vs Dhondi Bapu Bhapkar

Bombay High Court · (1906) 8 BOMLR 850

Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 380, 457
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High Courts04 Oct 1906Dismissed

Ismalji Ibrahimji Nagree Vs N.C. Macleod

Bombay High Court · (1906) 8 BOMLR 969

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High Courts04 Oct 1906

Mahamad Amin Vs Husan Mahamad

Bombay High Court · (1907) 9 BOMLR 65

Evidence Act, 1872 — Section 13, 40, 43
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High Courts01 Oct 1906

Mancherji Hormusji Vs Thakordas Hurkisondas

Bombay High Court · (1906) 8 BOMLR 963

Dekkhan Agriculturists Relief Act, 1879 — Section 15B
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High Courts01 Oct 1906Dismissed

Waman Hari Deshpande Vs Hari Vithal Parulekar

Bombay High Court · (1906) 8 BOMLR 932

Civil Procedure Code, 1882 — Section 253
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High Courts28 Sept 1906

Kalidas Lalbhai Vs Tribhuwandas Bhagwandas

Bombay High Court · (1906) 8 BOMLR 869

Stamp Act, 1899 — Section 2(15)
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High Courts26 Sept 1906

Emperor Vs Nandeyappagowda Shiddangowda

Bombay High Court · (1906) 8 BOMLR 851

Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 425
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High Courts25 Sept 1906Dismissed

Emperor Vs Punamchand Hirachand

Bombay High Court · (1906) 8 BOMLR 847

Criminal Procedure Code, 1898 (CrPC) — Section 250(a)
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High Courts25 Sept 1906

Raghavji Vizpal Vs Narandas Parmanandas

Bombay High Court · (1906) 8 BOMLR 921

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High Courts20 Sept 1906Dismissed

Pandurang Jaswant Vs Sakharchand Malji

Bombay High Court · (1906) 8 BOMLR 861

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High Courts20 Sept 1906

In Re: A Deaf and Dumb Man

Bombay High Court · (1906) 8 BOMLR 849

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High Courts19 Sept 1906

Narayan Ganpatbhat Vs Timmaya Subhaya

Bombay High Court · (1906) 8 BOMLR 807

Civil Procedure Code, 1882 — Section 253Limitation Act, 1963 — Article 179
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High Courts18 Sept 1906Dismissed

Bhimrao Ramrao Vs Ayyappa Yellappa

Bombay High Court · (1906) 8 BOMLR 858

Limitation Act, 1963 — Section 5
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High Courts18 Sept 1906

Tyeb Beg Mahomed Vs Allibhai Mangalji

Bombay High Court · (1906) 8 BOMLR 803

Civil Procedure Code, 1908 (CPC) — Section 108
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High Courts18 Sept 1906Dismissed

Chunilal Maneklal Gandhi Vs Kirpashankar Bhagwanji Vyas

Bombay High Court · (1906) 8 BOMLR 838

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High Courts17 Sept 1906Dismissed

Hari Govind Joshi Vs Ramchandra Narayan

Bombay High Court · (1906) 8 BOMLR 873

Criminal Procedure Code, 1898 (CrPC) — Section 317
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High Courts13 Sept 1906

Ashidbai Vs Abdulla Haji Mahomed

Bombay High Court · (1906) 8 BOMLR 758

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High Courts12 Sept 1906

Francis Ghosal Vs Gabri Ghosal

Bombay High Court · (1906) 8 BOMLR 770

Succession Act, 1925 — Section 25, 46
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High Courts12 Sept 1906

Krishnabai Vs Hari Govind and Another

Bombay High Court · (1907) ILR (Bom) 15

Civil Procedure Code, 1882 — Section 375
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High Courts12 Sept 1906

Krishna Bai Vs Hari Govind Kulkarni

Bombay High Court · (1906) 8 BOMLR 813

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