High Courts19 Jan 1906Allowed
Minalal Shadiram Vs Kharsetji Jiwaji Kharsetji Jiwaji Vs Minalal Shadiram
Bombay High Court · (1906) 8 BOMLR 296
Civil Procedure Code, 1908 (CPC) — Section 13Contract Act, 1872 — Section 30
COURT ARCHIVE
Bombay High Court judgments, 1906
162 judgments · page 9 of 9