High Courts09 Apr 1906Allowed
Musammat Lali Vs Murli Dhar
Bombay High Court · (1906) 8 BOMLR 402
Evidence Act, 1872 — Section 35
COURT ARCHIVE
Bombay High Court judgments, 1906
162 judgments · page 7 of 9
High Courts05 Apr 1906
Sorabji Cursetji Vs The Scinde and Punjab Cotton Press Co. Ltd.
Bombay High Court · (1906) 8 BOMLR 478
Companies Act, 1956 — Section 78
High Courts28 Mar 1906Dismissed
Lalbhai Mulchand Vs Mansukh Raichand
Bombay High Court · (1906) 8 BOMLR 482
High Courts26 Mar 1906Dismissed
R.S. Woonwalla and Co. Vs N.C. Macleod
Bombay High Court · (1906) 8 BOMLR 470
Insolvency Act, 1848 — Section 31
High Courts26 Mar 1906Dismissed
N.C. Macleod Vs H.B. M''S Consul General, Zanzibar
Bombay High Court · (1906) 8 BOMLR 725
Succession Act, 1925 — Section 242
High Courts23 Mar 1906Allowed
Sidharathrai Soojanrai Vs Anantram Buldeodas
Bombay High Court · (1906) 8 BOMLR 567
High Courts23 Mar 1906Dismissed
Bhavanishankar Ramrao Vs Timmanna Ram Bhatta
Bombay High Court · (1906) 8 BOMLR 407
Religious Endowments Act, 1863 — Section 18
High Courts23 Mar 1906
Abdulbhai Chhotambhai Vs Nathia Parshottam
Bombay High Court · (1906) 8 BOMLR 369
High Courts22 Mar 1906
In Re: Trimbak Balaji Mahajan
Bombay High Court · (1906) 8 BOMLR 587
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts21 Mar 1906Allowed
Chaudhri Mehdi Hasan Vs Muhammad Hasan
Bombay High Court · (1906) 8 BOMLR 387
Transfer of Property Act, 1882 — Section 129
High Courts21 Mar 1906
Malik Ahmad Wali Khan Vs Musammat Shamsi Jahan
Bombay High Court · (1906) 8 BOMLR 397
Transfer of Property Act, 1882 — Section 95
High Courts21 Mar 1906Dismissed
Rani Hemanta Kumari Vs Maharaja Jagadindra Nath Roy
Bombay High Court · (1906) 8 BOMLR 400
High Courts20 Mar 1906Allowed
Bhagwansing Daulatsing Vs The Secretary of State
Bombay High Court · (1908) 10 BOMLR 571
Evidence Act, 1872 — Section 110
High Courts20 Mar 1906
Shankerappa Irappa Vs Kotrappa Channappa
Bombay High Court · (1906) 8 BOMLR 516
Civil Procedure Code, 1908 (CPC) — Section 16
High Courts19 Mar 1906
Doddappa Tippanna Vs Somappa Ningappa
Bombay High Court · (1906) 8 BOMLR 550
Transfer of Property Act, 1882 — Section 86
High Courts14 Mar 1906Dismissed
Ismail Mussajee Mookerdum Vs Hafiz Boo
Bombay High Court · (1906) 8 BOMLR 379
High Courts03 Mar 1906Allowed
Lakshman Sadashiv Vs Gopal Appaji
Bombay High Court · (1906) 8 BOMLR 367
Civil Procedure Code, 1882 — Section 253, 258
High Courts26 Feb 1906
Mathuradas Damodardas and Another Vs Vandrawandas Sunderji and Another
Bombay High Court · (1907) ILR (Bom) 222
Limitation Act, 1877 — Section 10Trusts Act, 1882 — Section 81
High Courts26 Feb 1906
Emma Agnes Smith Vs Thomas Massey
Bombay High Court · (1906) 8 BOMLR 322
Succession Act, 1925 — Section 105