High Courts30 Dec 2021
Madan Gopal Vs Chaturvedi Directorate Of Enforcement And Another
Bombay High Court · (2021) 12 BOM CK 0158
COURT ARCHIVE
Bombay High Court judgments, 2021
754 judgments · page 1 of 38
High Courts30 Dec 2021
Bhaskar Shashank Sarkar And Another Vs State Of Maharashtra And Another
Bombay High Court · (2021) 12 BOM CK 0157
High Courts30 Dec 2021
Niraj Gul Bijlani Vs State Of Maharashtra And Anr
Bombay High Court · (2021) 12 BOM CK 0156
High Courts29 Dec 2021
Mayank Rajesh Naidu Vs Megha Mayank Naidu
Bombay High Court · (2021) 12 BOM CK 0155
High Courts29 Dec 2021Disposed Of
M/s. Crafts Deflourescent Vs Municipal Corporation Of Greater Mumbai, Through Asst
Bombay High Court · (2021) 12 BOM CK 0154
Mumbai Municipal Corporation Act, 1888 — Section 299
High Courts29 Dec 2021
Sakib Khan Vs State Of Maharashtra
Bombay High Court · (2021) 12 BOM CK 0153
Indian Penal Code, 1860 — Section 34, 323, 324, 325, 504, 506IIr
High Courts29 Dec 2021
Bhagwan S/O Shravan Choudhary Vs State Of Maharashtra & Others
Bombay High Court · (2021) 12 BOM CK 0151
High Courts28 Dec 2021
All India Cabin Crew Association And Ors Vs Union Of India And Anr
Bombay High Court · (2021) 12 BOM CK 0145
High Courts27 Dec 2021
Managing Committee Of Shree Ravloba Devasthan, Thr. Krishna Surya Gaonkar & Anr Vs State Of Goa And Ors
Bombay High Court · (2021) 12 BOM CK 0144
High Courts27 Dec 2021Disposed Of
Abdul Matin Daud Carol & Anr Vs Chief Election Officer & The Dr. Registrar Of Co-Operative Societies & 8 Ors
Bombay High Court · (2021) 12 BOM CK 0143
Goa Co-operative Societies Act, 2001 — Section 83
High Courts27 Dec 2021Disposed Of
Ganesh Indian Industries Thr Vs State Bank Of India
Bombay High Court · (2021) 12 BOM CK 0142
High Courts24 Dec 2021
ATC Telecom Infrastructure Private Limited Vs Akola Municipal Corporation And Others
Bombay High Court · (2021) 12 BOM CK 0126
High Courts23 Dec 2021Dismissed
Kuwarbai Lakha Sarvaiya And Others Vs Union Of India
Bombay High Court · (2021) 12 BOM CK 0130
Railways Act, 1989 — Section 123(c)(2), 124A, 137, 147Code Of Criminal Procedure, 1973 — Section 174
High Courts23 Dec 2021Disposed Of
Sangeeta W/O Shri Sakharam Kadam And Others Vs Union Of India
Bombay High Court · (2021) 12 BOM CK 0127
Legal Services Authorities Act, 1987 — Section 19, 20
High Courts23 Dec 2021
Subhash Mandrekar Vs State Of Goa
Bombay High Court · (2021) 12 BOM CK 0116
Indian Penal Code, 1860 — Section 193Code Of Criminal Procedure, 1973 — Section 164
High Courts23 Dec 2021Allowed
Mohit Kalyani Vs Police Inspector, Officer In Charge Of Calangute Police Station, Calangute & Anr
Bombay High Court · (2021) 12 BOM CK 0115
Indian Penal Code, 1860 — Section 34, 109, 376, 506
High Courts23 Dec 2021Allowed
Tulsidas Bhiku Naik And Others Vs Dumen Silveira And Others
Bombay High Court · (2021) 12 BOM CK 0114
Constitution Of India, 1950 — Article 21Mamlatdar's Court Act, 1966 — Section, 4, 4(1)(f), 4(2), 5Code Of Criminal Procedure, 1973 — Section 438
High Courts23 Dec 2021Disposed Of
Nutan Vidarbha Shikshan Mandal Vs Joint Director Of Higher Education And Others
Bombay High Court · (2021) 12 BOM CK 0113
High Courts23 Dec 2021Disposed Of
Mast. Zillurrahman Shaikh Vs State Of Maharashtra
Bombay High Court · (2021) 12 BOM CK 0112
Constitution Of India, 1950 — Article 21A, 226Right Of Children To Free And Compulsory Education Act, 2009 — Section 2, 2(c), 2(f), 3, 3(1), 3(2)Majority Act, 1875 — Section 3, 4
High Courts23 Dec 2021Dismissed
Reliance Industries Limited Vs Chief Commissioner Of Income Tax And Others
Bombay High Court · (2021) 12 BOM CK 0111
Constitution Of India, 1950 — Article 141, 226Direct Tax Vivad Se Vishwas Act, 2020 — Section 8, 9, 9(b), 9(c), 9(d)Prevention Of Corruption Act, 1988 — Section 3(1), 4(1), 5(1)(e), 12, 13, 13(1)(c), 13(1)(d), 13(1)(e), 13(1)(4, 13(2), 13(e), 31