High Courts14 Dec 1911Dismissed
Muhammad Umar Khan Vs Muhammad Niaz-Ud-Din Khan
Bombay High Court · (1912) 14 BOMLR 182
Limitation Act, 1877 — Article 118
COURT ARCHIVE
Bombay High Court judgments, 1911
192 judgments · page 1 of 10
High Courts13 Dec 1911
Emperor Vs Balwant Kondo Patole
Bombay High Court · 13 Ind. Cas. 825
Criminal Procedure Code, 1898 (CrPC) — Section 233, 235
High Courts30 Nov 1911Dismissed
Nathubhai Narandas Vs Manordas Laldas
Bombay High Court · (1912) 14 BOMLR 325
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 54
High Courts25 Nov 1911
In Re: The Land Acquisition Act In Re: Government and Pestonji Jehangir Modi and Another
Bombay High Court · (1913) ILR (Bom) 76
Land Acquisition Act, 1894 — Section 11, 3(b)
High Courts25 Nov 1911
In Re: Pestonji Jehangir Hormusji
Bombay High Court · (1912) 14 BOMLR 507
Land Acquisition Act, 1894 — Section 11, 3(b)
High Courts25 Nov 1911
Rajaram Rajaram Vs Khandu Balu
Bombay High Court · (1912) 14 BOMLR 340
Transfer of Property Act, 1882 — Section 126
High Courts23 Nov 1911
Sakharam Bhagwan Patil Vs The Secretary of State
Bombay High Court · (1912) 14 BOMLR 353
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts23 Nov 1911Dismissed
Gangadas Dahyabhai Vs Bai Suraj
Bombay High Court · (1912) 14 BOMLR 250
High Courts22 Nov 1911Dismissed
Thakurain Lekhraj Kunwar Vs Thakur Harpal Singh
Bombay High Court · (1912) 14 BOMLR 33
High Courts21 Nov 1911Dismissed
Durga Prasad Lahiri Chowdhuri Vs Srimati Sashibala Debi
Bombay High Court · (1912) 14 BOMLR 177
High Courts20 Nov 1911
Dalpat Zopdoo Paul Vs Mahadu Uka
Bombay High Court · (1912) 14 BOMLR 259
Civil Procedure Code, 1908 (CPC) — Section 113Mamlatdars Court Act, 1906 — Section 23
High Courts16 Nov 1911Dismissed
Emperor Vs Hari Govind Limaye
Bombay High Court · (1912) 14 BOMLR 40 : 13 Ind. Cas. 827
Press and Registration of Books Act, 1867 — Section 3
High Courts14 Nov 1911
Hari Venkatesh Pai Vs Hari Venkappa Shetti
Bombay High Court · (1912) 14 BOMLR 356
High Courts13 Nov 1911
Abdul Kayam Amadajibhai Vs Bahadur Vithoba
Bombay High Court · (1912) 14 BOMLR 26 : 13 Ind. Cas. 858
Contract Act, 1872 — Section 62Registration Act, 1908 — Section 49
High Courts13 Nov 1911
Malkajeppa Madivalappa Bulla Vs The Secretary of State
Bombay High Court · (1912) 14 BOMLR 332
Land Revenue Act, 1879 — Section 37
High Courts13 Nov 1911
Lakhichand Ramchand Vs G.I.P. Railway Company
Bombay High Court · (1912) 14 BOMLR 165
Carriers Act, 1865 — Section 9Contract Act, 1872 — Section 151Railways Act, 1890 — Section 72
High Courts09 Nov 1911Allowed
Mir Sarwarjan Vs Fakhruddin Mahomed Chowdhuri
Bombay High Court · (1912) 14 BOMLR 5
High Courts05 Nov 1911Dismissed
Tukaram Yedu Savant Vs Narayan Ramchandra Bhagwat
Bombay High Court · (1912) 14 BOMLR 89