High Courts23 Feb 1911
Ebrahim Haji Yakub Vs Chunilal Lalchand Kabre
Bombay High Court · (1911) 13 BOMLR 264
Limitation Act, 1963 — Section 19
COURT ARCHIVE
Bombay High Court judgments, 1911
192 judgments · page 9 of 10
High Courts21 Feb 1911
Abdulali Abdulhusein Vs Miakhan Abdulhusein
Bombay High Court · (1911) 13 BOMLR 268
Civil Procedure Code, 1882 — Section 44(b)
High Courts20 Feb 1911
Vyankappacharya Shrinivasacharya Vs Yamnasani Radhasani
Bombay High Court · (1911) 13 BOMLR 256
High Courts18 Feb 1911Allowed
Thakur Umrao Singh Vs Thakur Lachhman Singh
Bombay High Court · (1911) 13 BOMLR 404
Registration Act, 1877 — Section 17
High Courts18 Feb 1911Allowed
The Secretary of State Vs Gajanan Krishna Mavlankar
Bombay High Court · (1911) 13 BOMLR 273
High Courts17 Feb 1911
Kashinath Ramchandra Potnis Vs Vinayak Gangadhar Bhat
Bombay High Court · (1911) 13 BOMLR 242
Dekkhan Agriculturists Relief Act, 1879 — Section 2
High Courts15 Feb 1911Dismissed
Lingam Krishna Bhupati Devu Guru Vs Sri Mirza Sri Pusapati Vijayarama Gajapatiraj Maharaja of Vizianagram
Bombay High Court · (1911) 13 BOMLR 447
High Courts15 Feb 1911Dismissed
Musammat Bhawani Kunwar Vs Kunwar Himmat Bahadur
Bombay High Court · (1911) 13 BOMLR 384
High Courts14 Feb 1911
Musammat Hanif-Un-Nisa Vs Chaudhrain Faiz-Un-Nisa
Bombay High Court · (1911) 13 BOMLR 391
High Courts14 Feb 1911Dismissed
Bhagabati Barmanya Vs Kali Charan Singh
Bombay High Court · (1911) 13 BOMLR 375
High Courts13 Feb 1911
Manilal Ranchhod Vs Motibhai Hemabhai
Bombay High Court · (1911) 13 BOMLR 233
Civil Procedure Code, 1882 — Section 268
High Courts13 Feb 1911
Balkrishna Wamnaji Gavankar Vs Shiva Chima Mhatra
Bombay High Court · (1911) 13 BOMLR 230
High Courts11 Feb 1911
Eknath Ranoji Falke Vs Ranoji Bowaji Falke
Bombay High Court · (1911) 13 BOMLR 237
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 11
High Courts09 Feb 1911
In Re: Laxman Rangu Rangari
Bombay High Court · 9 Ind. Cas. 947
Criminal Procedure Code, 1898 (CrPC) — Section 520
High Courts09 Feb 1911
The Collector of Ahmedabad Vs Lavji Mulji
Bombay High Court · (1911) 13 BOMLR 259
High Courts07 Feb 1911
Bai Ganga Vs Rajaram Atmaram
Bombay High Court · (1911) 13 BOMLR 245
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 99
High Courts07 Feb 1911
Somchand Bhikhabhai Vs Chhaganlal Khubchand
Bombay High Court · (1911) 13 BOMLR 207
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 92, 93
High Courts03 Feb 1911
In Re: Bai Jamnabhai Khetsey
Bombay High Court · (1911) 13 BOMLR 487
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 10Guardians and Wards Act, 1890 — Section 12
High Courts01 Feb 1911
Pherozshaw Jamsetji Comissariatvalla Vs Waghji Kuverji Raje Shirke
Bombay High Court · (1911) 13 BOMLR 158
Bombay Civil Courts Act, 1869 — Section 8Court Fees Act, 1870 — Section 7