High Courts01 Feb 1911Dismissed
Haji Ashfaq Husain Vs Gauri Sahai
Bombay High Court · (1911) 13 BOMLR 367
Limitation Act, 1877 — Section 4
COURT ARCHIVE
Bombay High Court judgments, 1911
192 judgments · page 10 of 10
High Courts01 Feb 1911Allowed
Kishen Parshad Vs Har Narain Singh
Bombay High Court · (1911) 13 BOMLR 359
Civil Procedure Code, 1908 (CPC) — Section 31
High Courts26 Jan 1911
Bai Bhikaiji M. R. Mody Vs Bai Dinbai
Bombay High Court · (1911) 13 BOMLR 319
Succession Act, 1925 — Section 291
High Courts25 Jan 1911
In Re Jehangir D. Davar
Bombay High Court · 9 Ind. Cas. 945
Motor Vehicles Act, 1904 — Section 2
High Courts23 Jan 1911
Madhowprasad Ramgopal Vs Ajudyaprasad Narandas
Bombay High Court · (1911) 13 BOMLR 161
High Courts23 Jan 1911
The Advocate General of Bombay Vs Fardoonji Ardeshir Cursetji Fardoonji
Bombay High Court · (1911) 13 BOMLR 332
High Courts11 Jan 1911
Balambhat Ravjibhat Joshi Vs Vinayak Ganpatrao Patvardhan
Bombay High Court · (1911) 13 BOMLR 154
High Courts10 Jan 1911Dismissed
The Advocate General of Bombay Vs Haji Ismail Hasham
Bombay High Court · (1921) 23 BOMLR 158 : 61 Ind. Cas. 143
City of Bombay Municipal Council Act, 1988 — Section 349A, 349B
High Courts01 Jan 1911
Gurunath Balaji Mutalik Vs Yamanava Nalarao Divan
Bombay High Court · (1911) 13 BOMLR 240