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Bombay High Court judgments, 1911

192 judgments · page 8 of 10

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High Courts20 Mar 1911

The Secretary of State for India Vs Bai Rajbai

Bombay High Court · (1911) 13 BOMLR 609

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High Courts13 Mar 1911

Narayan Sadoba Halvai Vs Umbar Adam Memon

Bombay High Court · (1911) 13 BOMLR 307

Civil Procedure Code, 1882 — Section 280, 281
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High Courts10 Mar 1911Allowed

Bishun Chand Bachhaot Vs Bijoy Singh Dudhuria

Bombay High Court · (1911) 13 BOMLR 440

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High Courts10 Mar 1911

Casamally Jairajbhoy Peerbhoy Vs Sir Currimbhoy Ebrahim Bart

Bombay High Court · (1911) 13 BOMLR 717 : 12 Ind. Cas. 225

Limitation Act, 1963 — Section 10
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High Courts10 Mar 1911

Srimati Nityamoni Dasi Vs Madhu Sudan Sen

Bombay High Court · (1911) 13 BOMLR 419

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High Courts09 Mar 1911

Mahadev Ramchandra Patkar Vs Mahadaji Moreshvar Pendulkar

Bombay High Court · (1911) 13 BOMLR 1157 : 12 Ind. Cas. 956

Khoti Settlement Act, 1880 — Section 9
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High Courts09 Mar 1911

Bhiwa Jotiba Vs Devchand Bechar

Bombay High Court · (1911) 13 BOMLR 280

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High Courts09 Mar 1911

The Panjab National Bank Limited Vs The Mercantile Bank of India Limited

Bombay High Court · (1911) 13 BOMLR 835 : 12 Ind. Cas. 257

Evidence Act, 1872 — Section 115
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High Courts08 Mar 1911

Cowasji Temulji Vs Kisandas Tricamdas

Bombay High Court · (1911) 13 BOMLR 649

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High Courts07 Mar 1911

Lakmidas Khushal Vs Bhaiji Khushal

Bombay High Court · (1911) 13 BOMLR 313

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High Courts06 Mar 1911

Emperor Vs Noor Mahomed Suleman

Bombay High Court · (1911) 13 BOMLR 209

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High Courts06 Mar 1911Dismissed

In Re: The Lakhmidas Khimji Spinning and Weaving Company Ltd. (in Liquidation) Goverdhandas Khattao

Bombay High Court · (1911) 13 BOMLR 558

Companies Act, 1956 — Section 169
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High Courts02 Mar 1911

Emperor Vs Amir Bala

Bombay High Court · (1911) 13 BOMLR 203

Criminal Procedure Code, 1898 (CrPC) — Section 123
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High Courts02 Mar 1911

Emperor Vs Suleman Ibrahim Nakhuda

Bombay High Court · (1911) 13 BOMLR 201

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High Courts01 Mar 1911

Emperor Vs Mahomed Isaf Habib

Bombay High Court · (1911) 13 BOMLR 200

Criminal Procedure Code, 1898 (CrPC) — Section 35
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High Courts28 Feb 1911

Govindrao Narhar Pingle Vs Ambalal Mohanlal

Bombay High Court · (1911) 13 BOMLR 352

Dekkhan Agriculturists Relief Act, 1879 — Section 15B
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High Courts28 Feb 1911Allowed

Sheikh Mahomed Jan Vs Munshi Bishun Singh

Bombay High Court · (1911) 13 BOMLR 413

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High Courts28 Feb 1911Dismissed

Temulji Jamsetji Joshi Vs The Bombay Electric Supply and Tramway Company Limited

Bombay High Court · (1911) 13 BOMLR 345

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High Courts28 Feb 1911

Trimbak Kashiram Shimpi Vs Abaji Chimnaji Patil

Bombay High Court · (1911) 13 BOMLR 508

Civil Procedure Code, 1882 — Section 257ADekkhan Agriculturists Relief Act, 1879 — Section 13(c)
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High Courts23 Feb 1911

Dayaram Parashram Marwadi Vs Laxman Runja Teli

Bombay High Court · (1911) 13 BOMLR 284

Dekkhan Agriculturists Relief Act, 1879 — Section 48
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