High Courts11 Jul 1911
Secretary of State Vs Narayan Kashiram Shet
Bombay High Court · (1911) 13 BOMLR 686 : 12 Ind. Cas. 29
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 12
COURT ARCHIVE
Bombay High Court judgments, 1911
192 judgments · page 6 of 10
High Courts11 Jul 1911
Maung Kyin Vs Ma Shwe La
Bombay High Court · (1911) 13 BOMLR 797
Evidence Act, 1872 — Section 92
High Courts10 Jul 1911
The Municipal Commissioner Vs Mathuradas Gokaldas Pasta
Bombay High Court · (1911) 13 BOMLR 640
Bombay Municipal Corporation Act, 1888 — Section 379A(1)Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts05 Jul 1911
Emperor Vs Thaver Issaji Boree
Bombay High Court · (1911) 13 BOMLR 635
Criminal Procedure Code, 1898 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 186
High Courts03 Jul 1911
Punamchand Sadaram and Co. Vs Capt. E.J. Mollison
Bombay High Court · (1911) 13 BOMLR 658
Civil Procedure Code, 1908 (CPC) — Section 120
High Courts29 Jun 1911
Emperor Vs Keshavlal Virchand
Bombay High Court · (1911) 13 BOMLR 550
Criminal Procedure Code, 1898 (CrPC) — Section 413
High Courts28 Jun 1911
Maharaja Jagadindra Nath Roy Bahadur Vs Rani Hemanta Kumari Debi, Bhaba Prasad Khan Chowdhuri and Hem Chandra Chowdhuri Bhaba Prasad Khan Chowdhuri, Rani Hemanta Kumari Debi and Hem Chandra Chowdhuri Vs Maharaja Jagadindra Nath Roy Bahadur
Bombay High Court · (1911) 13 BOMLR 806
High Courts27 Jun 1911
Sadashiv Mahadu Dhole Vs Narayan Vithal Mawal
Bombay High Court · (1911) 13 BOMLR 661
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 138Transfer of Property Act, 1882 — Section 90
High Courts27 Jun 1911Dismissed
Kaikhusru Aderji Ghaswala Vs The Secretary of State for India
Bombay High Court · (1911) 13 BOMLR 788
High Courts26 Jun 1911
Ramkrishna Kuppuswami Vs Tripurabai
Bombay High Court · (1911) 13 BOMLR 940 : 12 Ind. Cas. 529
High Courts23 Jun 1911
In Re: Abdulla Haji Pawood Bowla Orphanage
Bombay High Court · (1911) 13 BOMLR 646
High Courts20 Jun 1911Dismissed
Abdul Rehman Bapoo Saheb Vs Cassum Ebrahim
Bombay High Court · (1911) 13 BOMLR 583
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts16 Jun 1911Dismissed
Madho Prasad Vs Mahant Ramrattan Gir
Bombay High Court · (1911) 13 BOMLR 780
High Courts16 Jun 1911
Rao Saheb Manaji Rajuji Kalewar Vs Khandoo Baloo
Bombay High Court · (1911) 13 BOMLR 577
High Courts16 Jun 1911
Payne and Co. Vs Pirojshah Nusserwanji Patel
Bombay High Court · (1911) 13 BOMLR 920 : 12 Ind. Cas. 554
Succession Act, 1925 — Section 4
High Courts14 Jun 1911
Sambu Hanmanta Kobal Vs Nama Narayan Naikde
Bombay High Court · (1911) 13 BOMLR 867 : 12 Ind. Cas. 362
Evidence Act, 1872 — Section 91Limitation Act, 1963 — Article 132
High Courts13 Jun 1911Allowed
Madappa Hegde Vs Ramkrishna Narayan Bhat
Bombay High Court · (1911) 13 BOMLR 698