High Courts29 Jul 1911Allowed
Mirza Sadik Husain Vs Musammat Kaniz Zohra Begam
Bombay High Court · (1911) 13 BOMLR 826
COURT ARCHIVE
Bombay High Court judgments, 1911
192 judgments · page 5 of 10
High Courts27 Jul 1911
Emperor Vs Roger De Silva
Bombay High Court · (1911) 13 BOMLR 1185 : 12 Ind. Cas. 980
High Courts27 Jul 1911
Bai Samrat Vs Sardarsang Hamabhai
Bombay High Court · (1911) 13 BOMLR 905 : 12 Ind. Cas. 381
Specific Relief Act, 1877 — Section 56
High Courts27 Jul 1911Dismissed
Thakur Rang Lal Singh Vs Maharaja Sir Ravaneshwar Pershad Singh
Bombay High Court · (1911) 13 BOMLR 823
High Courts25 Jul 1911
Kanji Dwarkadas Vs Haridas Purshottam
Bombay High Court · (1911) 13 BOMLR 1211 : 12 Ind. Cas. 897
Bombay High Court Rules, 1936 — Rule 361
High Courts25 Jul 1911
Naginlal Chunilal Vs The Official Assignee
Bombay High Court · (1911) 13 BOMLR 900
Presidency Towns Insolvency Act, 1909 — Section 7
High Courts24 Jul 1911
Bhaishanker Nanabhoy Vs Morarji Keshavji
Bombay High Court · (1911) 13 BOMLR 950 : 12 Ind. Cas. 535
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts24 Jul 1911
Mahomed Ibrahim Abdul Rahiman Vs Sheikh Hamja Mahomedally
Bombay High Court · (1911) 13 BOMLR 895 : 12 Ind. Cas. 387
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts20 Jul 1911
Trimbak Bhikaji Vs Shankar Shamrao
Bombay High Court · (1911) 13 BOMLR 947 : 12 Ind. Cas. 532
Contract Act, 1872 — Section 19
High Courts20 Jul 1911
The Collector of Poona Vs Bai Chanchalbai
Bombay High Court · (1911) 13 BOMLR 690 : 12 Ind. Cas. 30
High Courts19 Jul 1911
The Municipality of Hubli Vs Ralli Brothers
Bombay High Court · (1911) 13 BOMLR 1138 : 12 Ind. Cas. 884
Bombay District Municipal Act, 1901 — Section 50, 54
High Courts19 Jul 1911Dismissed
Balu Ravji Gharat Vs Gopal Gangadhar Dhabu
Bombay High Court · (1911) 13 BOMLR 944 : 12 Ind. Cas. 531
Transfer of Property Act, 1882 — Section 59
High Courts18 Jul 1911
Ghelabhai Gavrishankar Vs Uderam Ichharam
Bombay High Court · (1911) 13 BOMLR 989 : 12 Ind. Cas. 577
High Courts18 Jul 1911
Ganpat Dhaku Teli Vs Tulsiram Ukha Dhangar
Bombay High Court · (1911) 13 BOMLR 860 : 12 Ind. Cas. 271
High Courts17 Jul 1911
Haji Abdulla Haji Sumar Vs The Secretary of State for India
Bombay High Court · (1911) 13 BOMLR 883 : 12 Ind. Cas. 369
Bombay Land Revenue Code, 1879 — Section 3(19)
High Courts13 Jul 1911
Kashiram Mansing Vs Rajaram Dayaram Patil
Bombay High Court · (1911) 13 BOMLR 879 : 12 Ind. Cas. 356
Bombay Mamlatdars Courts Act, 1906 — Section 23
High Courts12 Jul 1911
Alisaheb Baba Diwakar Vs Mohidin Sadik
Bombay High Court · (1911) 13 BOMLR 874 : 12 Ind. Cas. 375
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts11 Jul 1911Dismissed
The Bombay Burmah Trading Corporation, Limited Vs Aga Mahomed Khaleel Shirazee
Bombay High Court · (1911) 13 BOMLR 813