High Courts07 Sept 1911
Bibi Miyakhan Vs Gulabchand Ramchand
Bombay High Court · (1911) 13 BOMLR 1189 : 12 Ind. Cas. 923
Civil Procedure Code, 1882 — Section 276, 295
COURT ARCHIVE
Bombay High Court judgments, 1911
192 judgments · page 3 of 10
High Courts06 Sept 1911
Imperator Vs Tyebali Curimji Barodawalla
Bombay High Court · 17 Ind. Cas. 529
City of Bombay Municipal Council Act, 1988 — Section 394
High Courts05 Sept 1911
Hamabai F. Petit and Moosa Haji Hassam Vs The Secretary of State for India in Council
Bombay High Court · (1911) 13 BOMLR 1097 : 12 Ind. Cas. 871
Land Acquisition Act, 1894 — Section 6
High Courts05 Sept 1911
Devidas Dhanji Vs Vithaldas Kashidas
Bombay High Court · (1911) 13 BOMLR 1183 : 12 Ind. Cas. 925
Dekkhan Agriculturists Relief Act, 1879 — Section 39
High Courts05 Sept 1911
Chunilal Jamnadas Vs Bhanumati
Bombay High Court · (1911) 13 BOMLR 1053 : 12 Ind. Cas. 727
Dekkhan Agriculturists Relief Act, 1879 — Section 2(b)
High Courts04 Sept 1911Allowed
The Secretary of State for India Vs Sadashiv Abaji Bhat
Bombay High Court · (1912) 14 BOMLR 77
Bombay Survey and Settlement Act, 1865 — Section 38Land Revenue Act, 1879 — Section 102
High Courts01 Sept 1911Dismissed
Sahadu Manaji Shinde Vs Devlya Jaba Mahar
Bombay High Court · (1912) 14 BOMLR 254
Civil Procedure Code, 1882 — Section 244
High Courts31 Aug 1911
The Municipal Commissioner for the City of Bombay and Another Vs Muncherji Pestonji Choksey
Bombay High Court · (1912) ILR (Bom) 405
City of Bombay Municipal Council Act, 1988 — Section 297
High Courts31 Aug 1911
The Municipal Commissioner Vs Mancherji Pestonji Choksey
Bombay High Court · (1911) 13 BOMLR 1130 : 12 Ind. Cas. 906
City of Bombay Municipal Council Act, 1988 — Section 297
High Courts30 Aug 1911
Maharana Ranmalsingji Bhagvatsingji Vs Mahashankar Nilkantha Bhatt Mahashankar Nilkantha Bhatt Vs Maharana Ranmalsingji Bhagvatsingji
Bombay High Court · (1911) 13 BOMLR 1047
Limitation Act, 1963 — Article 144
High Courts30 Aug 1911
Bagas Umarji Miyaji Vs Nathabhai Utamram
Bombay High Court · (1911) 13 BOMLR 1057 : 12 Ind. Cas. 737
High Courts30 Aug 1911
Sayad Jiaul Hassankhan Vs Sitaram Bhau Deshmukh
Bombay High Court · (1911) 13 BOMLR 1040 : 12 Ind. Cas. 720
Probate and Administration Act, 1881 — Section 89
High Courts29 Aug 1911
Gangadhar Parappa Alur Vs Yellu Viraswami Shirawale
Bombay High Court · (1911) 13 BOMLR 1038 : 12 Ind. Cas. 714
High Courts29 Aug 1911
Jasudin Ambir Saheb Faki Vs Sakharam Ganesh Shrotri
Bombay High Court · (1911) 13 BOMLR 1042 : 12 Ind. Cas. 693
Transfer of Property Act, 1882 — Section 6
High Courts25 Aug 1911Dismissed
Muljibhai Narbheram Bhatt Vs Lakhmidas Dadabhai Patel
Bombay High Court · (1911) 13 BOMLR 1034
High Courts25 Aug 1911
Pandurang Balaji Khandke Vs Dnyanu Babaji Gurav
Bombay High Court · (1911) 13 BOMLR 1169 : 12 Ind. Cas. 926
Limitation Act, 1963 — Article 144
High Courts25 Aug 1911
Parvatibai Bhagirath Teli Vs Chatru Limbaji Teli
Bombay High Court · (1911) 13 BOMLR 1023 : 12 Ind. Cas. 708
High Courts24 Aug 1911
Keshav Dhondi Sinde Vs Jairam Gangaram Pawar
Bombay High Court · (1911) 13 BOMLR 1031 : 12 Ind. Cas. 709
Bombay Mamlatdars Courts Act, 1906 — Section 23
High Courts23 Aug 1911
Salebhai Abdul Kader Basrai Vs Bai Safiabu
Bombay High Court · (1911) 13 BOMLR 1025 : 12 Ind. Cas. 702
Limitation Act, 1963 — Article 123Probate and Administration Act, 1881 — Section 112