High Courts02 Nov 1911Dismissed
Jamna Das Vs Pandit Ram Autar Pande
Bombay High Court · (1912) 14 BOMLR 1
Transfer of Property Act, 1882 — Section 90
COURT ARCHIVE
Bombay High Court judgments, 1911
192 judgments · page 2 of 10
High Courts19 Oct 1911
Mahomed Jusab Haji Adam Nurani Vs Haji Adam Haji Oosman Nurani
Bombay High Court · (1912) 14 BOMLR 336
Civil Procedure Code, 1908 (CPC) — Section 9Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts16 Oct 1911
Rakhmini Mahadeo Lingade Vs Dhondo Mahadeo Lingade
Bombay High Court · (1912) 14 BOMLR 128
Civil Procedure Code, 1882 — Section 26
High Courts05 Oct 1911
Bai Nandkore Vs Maganlal Varajbhukhandas Shah
Bombay High Court · (1911) 13 BOMLR 1208 : 12 Ind. Cas. 921
Succession Certificate Act, 1889 — Section 26
High Courts04 Oct 1911
Pandurang Bhiwaji Vs Gangaram Ganu
Bombay High Court · (1912) 14 BOMLR 22
City of Bombay Improvement Act, 1898 — Section 48(3)
High Courts04 Oct 1911
Vasudeo Lakshman Bhagvat Vs Govind Mahadev Ghate
Bombay High Court · (1912) 14 BOMLR 124
High Courts29 Sept 1911
Parvatibai Trimbak Agashe Vs Yeshwant Krishna Shete
Bombay High Court · (1911) 13 BOMLR 1204
Dekkhan Agriculturists Relief Act, 1879 — Section 2(1)
High Courts28 Sept 1911
Emperor Vs F.P. Fernandez
Bombay High Court · (1911) 13 BOMLR 1187 : 12 Ind. Cas. 971
High Courts26 Sept 1911Dismissed
Velchand Chhaganlal Vs Lieut. A. Flagg
Bombay High Court · (1912) 14 BOMLR 18 : 17 Ind. Cas. 13
Contract Act, 1872 — Section 74
High Courts21 Sept 1911
Gopal Ghela Vs Rajaram Amtha
Bombay High Court · 13 Ind. Cas. 851
Dekkhan Agriculturists Relief Act, 1879 — Section 10AEvidence Act, 1872 — Section 92
High Courts18 Sept 1911
Sheodas Daulatram Marwadi Vs Narayan Asaji
Bombay High Court · (1911) 13 BOMLR 1153 : 12 Ind. Cas. 811
Limitation Act, 1908 — Section 31
High Courts15 Sept 1911
Bhaiji Shamrao Darekar Vs Hajimiya Mahamad Amin
Bombay High Court · (1912) 14 BOMLR 314
High Courts14 Sept 1911
Govind Baba Gujar Vs Shrimant Jijibai Saheb
Bombay High Court · 13 Ind. Cas. 849
High Courts14 Sept 1911
Manilal Jeshanglal Vs Virchand Jeychand
Bombay High Court · (1911) 13 BOMLR 1222 : 12 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts12 Sept 1911
Hillaya Subbaya Hegde Vs Narayanappa Timmaya
Bombay High Court · (1911) 13 BOMLR 1200 : 12 Ind. Cas. 913
High Courts11 Sept 1911
Sorabji Coovarji Vs Kala Raghunath
Bombay High Court · (1911) 13 BOMLR 1193 : 12 Ind. Cas. 911
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55, 47, 73
High Courts09 Sept 1911
Bai Laxmi Vs Harjivan Nathu and Others
Bombay High Court · (1912) ILR (Bom) 415