High Courts22 Aug 1911
Raja Bahadur Shivlal Motilal Vs The Tricumdas Mills Company, Limited
Bombay High Court · (1912) ILR (Bom) 564
Contract Act, 1872 — Section 229
COURT ARCHIVE
Bombay High Court judgments, 1911
192 judgments · page 4 of 10
High Courts22 Aug 1911Dismissed
Madanji Devchand Vs Tribhowan Virchand
Bombay High Court · (1911) 13 BOMLR 1121 : 12 Ind. Cas. 892
Trusts Act, 1882 — Section 5
High Courts22 Aug 1911
Raja Bahadur Shivlal Motilal Vs The Tricumdas Mills Company Limited
Bombay High Court · (1912) 14 BOMLR 45
High Courts22 Aug 1911
R.D. Sethna Vs The National Bank of India Limited
Bombay High Court · (1911) 13 BOMLR 998
High Courts21 Aug 1911
Pannalal Nathulal Marwadi Vs Ganu Babaji Nhavi
Bombay High Court · (1911) 13 BOMLR 1021
High Courts16 Aug 1911
Merali Visram Vs Sheriff Devji
Bombay High Court · (1911) 13 BOMLR 1017
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Aug 1911
Ghelabhai Gavrishankar Vs Hargovan Ramji
Bombay High Court · (1911) 13 BOMLR 1171 : 12 Ind. Cas. 928
High Courts16 Aug 1911
Mahomedbhai Husseinbhai Vs Ismail Haji Halimbhai
Bombay High Court · (1911) 13 BOMLR 1014 : 12 Ind. Cas. 586
Limitation Act, 1963 — Article 120
High Courts15 Aug 1911
Sayad Nahannu Pachhasaheb Vs Sabinibibi
Bombay High Court · (1911) 13 BOMLR 1011 : 12 Ind. Cas. 583
High Courts14 Aug 1911
Kisandas Manekchand Vs Ramchandra Murar Patil
Bombay High Court · (1911) 13 BOMLR 1009 : 12 Ind. Cas. 589
Civil Procedure Code, 1882 — Section 257A
High Courts11 Aug 1911
Khandacharya Martandacharya Vs Govindacharya Narayanacharya
Bombay High Court · (1911) 13 BOMLR 1005 : 12 Ind. Cas. 566
High Courts10 Aug 1911
Trikam Purshottam Vs Natha Daji
Bombay High Court · (1911) 13 BOMLR 863 : 12 Ind. Cas. 359
High Courts07 Aug 1911
Tanaji Dagde Vs Shankar Sakharam
Bombay High Court · (1911) 13 BOMLR 1002 : 12 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts03 Aug 1911
Kassum Goolam Hussein Vazir Vs Dayabhai Amarsi
Bombay High Court · (1911) 13 BOMLR 973 : 12 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts03 Aug 1911
The Ahmedabad Municipality Vs Ramji Kuber
Bombay High Court · (1911) 13 BOMLR 914 : 12 Ind. Cas. 551
Bombay District Municipal Act, 1901 — Section 96
High Courts03 Aug 1911
Khushalchand Premraj Marwadi Vs Nandram Sahebram Marwadi
Bombay High Court · (1911) 13 BOMLR 977 : 12 Ind. Cas. 572
Bills of Sale Act, 1878 — Section 8
High Courts01 Aug 1911
Pirojshah Bhikaji Vandrivalla Vs Manibhai Nichhabhai Vasanji Kallianji Vs Manibhai Nichhabhai
Bombay High Court · (1911) 13 BOMLR 963
High Courts01 Aug 1911
Dharma Bal Patil Vs Balamiya Hajimiya
Bombay High Court · (1911) 13 BOMLR 968 : 12 Ind. Cas. 545
Bombay Land Revenue Code, 1879 — Section 56
High Courts31 Jul 1911Dismissed
Chunilal Virchand Vs The Ahmedabad Municipality
Bombay High Court · (1911) 13 BOMLR 958 : 12 Ind. Cas. 540
Bombay District Municipal Act, 1901 — Section 160
High Courts31 Jul 1911
Motilal Virchand Vs Chandrasangji Himatsangji
Bombay High Court · (1911) 13 BOMLR 909 : 12 Ind. Cas. 549
Civil Procedure Code, 1908 (CPC) — Section 47