High Courts30 Dec 1942
The Official Assignee of Bombay Vs Jehangir Sorabji Dalal
Bombay High Court · AIR 1943 Bom 336 : (1943) 45 BOMLR 683
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
COURT ARCHIVE
Bombay High Court judgments, 1942
200 judgments · page 1 of 10
High Courts18 Dec 1942
Emperor Vs Nana Shahu Sonavane
Bombay High Court · AIR 1943 Bom 209 : (1943) 45 BOMLR 303
Defence of India Rules, 1939 — Rule 56(1)
High Courts17 Dec 1942
Radhabai Gopal Joshi Vs Gopal Dhondo Joshi
Bombay High Court · (1943) 45 BOMLR 980
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts16 Dec 1942
In Re: Hormasji Ardeshir Mahudavala
Bombay High Court · AIR 1943 Bom 183 : (1943) 45 BOMLR 297
Criminal Procedure Code, 1898 (CrPC) — Section 182Penal Code, 1860 (IPC) — Section 420
High Courts15 Dec 1942Dismissed
The Ahmedabad Municipality Vs The Secretary of State
Bombay High Court · (1944) 46 BOMLR 16
Bombay District Municipal Act, 1901 — Section 179(2)
High Courts15 Dec 1942Dismissed
Ram Lal Dutt Sarkar Vs Dhirendra Nath Roy
Bombay High Court · (1944) 46 BOMLR 192
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts15 Dec 1942Dismissed
Nawab Habibulla Vs Commissioner of Income Tax
Bombay High Court · (1944) 46 BOMLR 189
Income Tax Act, 1922 — Section 2(1)
High Courts15 Dec 1942Allowed
Muralidhar Chatterjee Vs International Film Company Limited.
Bombay High Court · (1944) 46 BOMLR 178
Contract Act, 1872 — Section 39
High Courts14 Dec 1942
N. Abdul Rahim Vs Lingappa Vaijappa Angol
Bombay High Court · AIR 1943 Bom 273 : (1943) 45 BOMLR 534
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13
High Courts14 Dec 1942Allowed
Raja Mohan Manucha Vs Manzoor Ahmad Khan
Bombay High Court · (1944) 46 BOMLR 170
Contract Act, 1872 — Section 65
High Courts14 Dec 1942Allowed
Raghbir Singh Lala Vs Ram Rattan Seth
Bombay High Court · (1944) 46 BOMLR 185
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts11 Dec 1942
M.R. Ved and Co. Vs S.B. Hayeem
Bombay High Court · AIR 1943 Bom 340 : (1943) 45 BOMLR 695
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts10 Dec 1942Dismissed
Mahalingayya Basappayya Ullagaddimath Vs Sangayya Chennayya Ullagaddimath
Bombay High Court · AIR 1943 Bom 397 : (1943) 45 BOMLR 773
High Courts08 Dec 1942
Bhagwanji Morarji Goculdas Vs The Alembic Chemical Works Co. Ltd.
Bombay High Court · (1943) 45 BOMLR 691
Civil Procedure Code, 1908 (CPC) — Section 60Partnership Act, 1932 — Section 69
High Courts04 Dec 1942
Abdul Rahman Syed Lal Vs Aminabi Syed Lal
Bombay High Court · AIR 1943 Bom 409 : (1943) 45 BOMLR 768
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15
High Courts01 Dec 1942
Pannaji Devichand Vs Basappa Virappa Bellary
Bombay High Court · AIR 1943 Bom 243 : (1943) 45 BOMLR 510
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6
High Courts01 Dec 1942
Philomena Mendoza Vs Dara Nusserwanji Mistry
Bombay High Court · AIR 1943 Bom 338 : (1943) 45 BOMLR 687
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts01 Dec 1942
W. Wilrow Vs Mahadeo Govind Mehendale
Bombay High Court · AIR 1943 Bom 227 : (1943) 45 BOMLR 516
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6
High Courts30 Nov 1942Dismissed
Saburdas Mahasukhram Gandhi Vs Gopalji Nandas Patel
Bombay High Court · AIR 1943 Bom 283 : (1943) 45 BOMLR 526
Civil Procedure Code, 1908 (CPC) — Section 64Registration Act, 1908 — Section 17(lb)
High Courts27 Nov 1942Dismissed
Totappa Virbhadrappa Jolad Vs Sharanbasappa Sanganbasappa Jolad
Bombay High Court · AIR 1943 Bom 272 : (1943) 45 BOMLR 561