High Courts27 Nov 1942
Ranchhoddas Purshottam and Co. Vs Ratanji Virpal and Co.
Bombay High Court · AIR 1943 Bom 196 : (1943) 45 BOMLR 384
Arbitration Act, 1940 — Section 33, 39Civil Procedure Code, 1908 (CPC) — Section 109(b), 111
COURT ARCHIVE
Bombay High Court judgments, 1942
200 judgments · page 2 of 10
High Courts23 Nov 1942
Maganlal Kishordas Shah Vs Ramanlal Hiralal Shah
Bombay High Court · AIR 1943 Bom 362 : (1943) 45 BOMLR 761
Contract Act, 1872 — Section 11Specific Relief Act, 1877 — Section 42
High Courts23 Nov 1942Dismissed
Venkatrao Shrinivasrao Vs Basavprabhu Lakhamgouda Sirdesai
Bombay High Court · AIR 1943 Bom 348 : (1943) 45 BOMLR 754
Bombay Land Revenue Code, 1879 — Section 84Transfer of Property Act, 1882 — Section 106
High Courts20 Nov 1942Allowed
The Gujarat Oil Mills and Manufacturing Co. Ltd. Vs Shakarbhai Motilal Patel
Bombay High Court · AIR 1943 Bom 239 : (1943) 45 BOMLR 507
High Courts19 Nov 1942
Jethabhai Ranchhodbhai Desai Vs Bai Chanchal
Bombay High Court · AIR 1943 Bom 257 : (1943) 45 BOMLR 504
Provincial Insolvency Act, 1920 — Section 9(2)
High Courts19 Nov 1942Dismissed
Chunilal Pitamberdas Mehta Vs Bai Saraswati Manilal Pitamberdas
Bombay High Court · AIR 1943 Bom 393 : (1943) 45 BOMLR 747
High Courts18 Nov 1942Dismissed
Dashrath Motiram Shet Wani Vs Gajanan Keshav Phadnis
Bombay High Court · AIR 1943 Bom 381 : (1943) 45 BOMLR 740
Limitation Act, 1908 — Section 20, 21(3)(b)
High Courts17 Nov 1942
Emperor Vs Mahadeo Rama
Bombay High Court · (1943) 45 BOMLR 295
Penal Code, 1860 (IPC) — Section 498
High Courts17 Nov 1942
Emperor Vs Banubai Ardeshir Irani
Bombay High Court · AIR 1943 Bom 150 : (1943) 45 BOMLR 281
Letters Patent Act, 1865 — Clause 26Penal Code, 1860 (IPC) — Section 373
High Courts12 Nov 1942Dismissed
G.I.P. Railway Employees Co-operative Bank Ltd. Vs Bhikhaji Merwanji Karanjia
Bombay High Court · AIR 1943 Bom 341 : (1943) 45 BOMLR 676
Arbitration Act, 1940 — Section 33Bombay Co-operative Societies Act, 1925 — Section 54
High Courts23 Oct 1942Dismissed
Laldas Kalyandas Gujarati Vs Shankar Ramchandra Patil
Bombay High Court · AIR 1943 Bom 255 : (1943) 45 BOMLR 501
Civil Procedure Code, 1908 (CPC) — Section 51
High Courts23 Oct 1942Dismissed
Bai Bhuribai Sukhanand Gurmukhrai Vs The Advocate General of Bombay
Bombay High Court · AIR 1943 Bom 377 : (1943) 45 BOMLR 669
High Courts22 Oct 1942Allowed
Kantilal Jesingbhai Shah Vs Amratlal Mansukhram Shah
Bombay High Court · AIR 1943 Bom 260 : (1943) 45 BOMLR 497
Limitation Act, 1908 — Section 20
High Courts20 Oct 1942
Fakirappa Jotappa Malemani Vs Ningappa Shidlingappa Matti
Bombay High Court · AIR 1943 Bom 265 : (1943) 45 BOMLR 491
Easements Act, 1882 — Section 13
High Courts20 Oct 1942Dismissed
Ramrakh Bakshiram Marwadi Vs Madhavrao Ganpatrao Bambale
Bombay High Court · AIR 1943 Bom 258 : (1943) 45 BOMLR 494
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts19 Oct 1942Dismissed
Purshottam Hari Choudhari Vs Vasant Shankar Choudhari
Bombay High Court · AIR 1943 Bom 259 : (1943) 45 BOMLR 489
High Courts16 Oct 1942Allowed
The District School Board Vs Parameshwar Gattu Naik
Bombay High Court · AIR 1943 Bom 268 : (1943) 45 BOMLR 480
Bombay Primary Education Act, 1923 — Section 8(2)Government of India Act, 1935 — Section 240
High Courts14 Oct 1942
Gyanu Kashiba Dhangar Vs Sarubai Biru Dhangar
Bombay High Court · AIR 1943 Bom 266 : (1943) 45 BOMLR 477
High Courts14 Oct 1942Dismissed
Cooverbai Nasarwanji Bulsara Vs Hayatbi Budhanbhai
Bombay High Court · AIR 1943 Bom 372 : (1943) 45 BOMLR 730
Transfer of Property Act, 1882 — Section 3
High Courts13 Oct 1942
Pr. N. Sm. Chockalingam Chettiar Vs The Official Assignee
Bombay High Court · (1943) 45 BOMLR 563
Presidency Towns Insolvency Act, 1909 — Section 17